Showing 35836 - 35850 of 41947 judgements
04 February 1976
Supreme Court
10 pages
CHOGMAL BHANDARI & OTHERS Vs DEPUTY COMMERCIAL TAX OFFICER II DIVISIONKURNOOL

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1148 of 1975

04 February 1976
Supreme Court
15 pages
BALWAN SINGH Vs PRAKASH CHAND & OTHERS(Vice-Versa)

Bench: SHINGAL,P.N.
Case number: Appeal Civil 775 of 1975

03 February 1976
Supreme Court
6 pages
STATE OF UTTAR PRADESH Vs HET RAM & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 79 of 1975

03 February 1976
Supreme Court
10 pages
HARI SHANKER TRIPATHI Vs SHIV HARSH & OTHERS

03 February 1976
Supreme Court
5 pages
STATE OF GUJARAT A Vs HAIDARALI KALUBHAI

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 188 of 1971

02 February 1976
Supreme Court
4 pages
SURAJ BHAN Vs OM PRAKASH AND ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 381 of 1975

30 January 1976
Supreme Court
13 pages
RAM JIVAN Vs SMT. PHOOLA (DEAD) BY LRS. & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 901 of 1968

30 January 1976
Supreme Court
11 pages
ABDUL KARIM Vs M. K. PRAKASH AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 118 of 1971

30 January 1976
Supreme Court
11 pages
NANCHAND GANGARAM SHETJI Vs MALLAPPA MAHALINGAPPA SADALGE

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1896 of 1968

29 January 1976
Supreme Court
7 pages
STATE OF MYSORE AND ANR. Vs H. SRINIVASAMURTHY

Case number: Appeal (civil) 722 of 1968

27 January 1976
Supreme Court
8 pages
GURBAKSH SINGH Vs UNION OF INDIA & OTHERS

Case number: Appeal (civil) 667 of 1975

23 January 1976
Supreme Court
10 pages
I N SAKSENA Vs THE STATE OF MADHYA PRADESH

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 131 of 1971

22 January 1976
Supreme Court
9 pages
THE STATESMAN LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 232 of 1970

21 January 1976
Supreme Court
24 pages
KALE & OTHERS Vs DEPUTY DIRECTOR OF CONSOLIDATION ORS

Case number: Appeal (civil) 37 of 1968

21 January 1976
Supreme Court
8 pages
KRISHNA BUS SERVICE LTD. Vs SMT. MANGLI & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 971 of 1968