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04 February 1976
Supreme Court 10 pages CHOGMAL BHANDARI & OTHERS Vs DEPUTY COMMERCIAL TAX OFFICER II DIVISIONKURNOOL
Bench: FAZALALI,SYED MURTAZA |
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04 February 1976
Supreme Court 15 pages BALWAN SINGH Vs PRAKASH CHAND & OTHERS(Vice-Versa)
Bench: SHINGAL,P.N. |
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03 February 1976
Supreme Court 6 pages STATE OF UTTAR PRADESH Vs HET RAM & ORS.
Bench: SHINGAL,P.N. |
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03 February 1976
Supreme Court 10 pages HARI SHANKER TRIPATHI Vs SHIV HARSH & OTHERS
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03 February 1976
Supreme Court 5 pages STATE OF GUJARAT A Vs HAIDARALI KALUBHAI
Bench: GOSWAMI,P.K. |
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02 February 1976
Supreme Court 4 pages SURAJ BHAN Vs OM PRAKASH AND ANR.
Bench: GOSWAMI,P.K. |
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30 January 1976
Supreme Court 13 pages RAM JIVAN Vs SMT. PHOOLA (DEAD) BY LRS. & ORS.
Bench: FAZALALI,SYED MURTAZA |
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30 January 1976
Supreme Court 11 pages ABDUL KARIM Vs M. K. PRAKASH AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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30 January 1976
Supreme Court 11 pages NANCHAND GANGARAM SHETJI Vs MALLAPPA MAHALINGAPPA SADALGE
Bench: SARKARIA,RANJIT SINGH |
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29 January 1976
Supreme Court 7 pages STATE OF MYSORE AND ANR. Vs H. SRINIVASAMURTHY
Case number: Appeal (civil) 722 of 1968 |
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27 January 1976
Supreme Court 8 pages GURBAKSH SINGH Vs UNION OF INDIA & OTHERS
Case number: Appeal (civil) 667 of 1975 |
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23 January 1976
Supreme Court 10 pages I N SAKSENA Vs THE STATE OF MADHYA PRADESH
Bench: SARKARIA,RANJIT SINGH |
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22 January 1976
Supreme Court 9 pages THE STATESMAN LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 232 of 1970 |
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21 January 1976
Supreme Court 24 pages KALE & OTHERS Vs DEPUTY DIRECTOR OF CONSOLIDATION ORS
Case number: Appeal (civil) 37 of 1968 |
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21 January 1976
Supreme Court 8 pages KRISHNA BUS SERVICE LTD. Vs SMT. MANGLI & ORS.
Bench: SARKARIA,RANJIT SINGH |