|
03 February 1977
Supreme Court 7 pages CHAIRMAN, BOARD OF MINING EXAMINATION &ANOTHER Vs RAMJEE
Bench: KRISHNAIYER,V.R. |
|
03 February 1977
Supreme Court 4 pages PRABHAT KIRAN MAITHANI & ORS. Vs UNION OF INDIA & ANR.
Bench: BEG,M. HAMEEDULLAH (CJ) |
|
01 February 1977
Supreme Court 3 pages NARPAL SINGH & OTHERS Vs STATE OF HARYANA
Bench: FAZALALI,SYED MURTAZA |
|
28 January 1977
Supreme Court 15 pages MINU B. MEHTA AND ANOTHER Vs BALKRISHNA RAMCHANDRA NAYAN AND ANOTHER
Bench: KAILASAM,P.S. |
|
28 January 1977
Supreme Court 6 pages CHHAGAN LAL Vs MUNICIPAL CORPORATION, INDORE
Bench: KAILASAM,P.S. |
|
28 January 1977
Supreme Court 6 pages MUNICIPAL BOARD MAUNATH BHANJAN Vs SWADESHI COTTON MILLS CO. LTD. & ORS.
Bench: SHINGAL,P.N. |
|
28 January 1977
Supreme Court 9 pages GOVIND PRASAD CHATURVEDI Vs HARI DUTT SHASTRI AND ANOTHER
Bench: KAILASAM,P.S. |
|
28 January 1977
Supreme Court 32 pages FATEHCHAND HIMMATLAL & OTHERS Vs STATE OF MAHARASHTRA ETC.
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA |
|
28 January 1977
Supreme Court 3 pages SUKHDEV SINGH & ORS. Vs GRAM SABHA BARI KHAD & ORS.
Bench: SHINGAL,P.N. |
|
27 January 1977
Supreme Court 34 pages DATTATRAYA GOVIND MAHAJAN & ORS. ETC. Vs STATE OF MAHARASHTRA & ANR.
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,BHAGWATI, P.N.,KRISHNAIYER, V.R.,SHINGAL, P.N. |
|
27 January 1977
Supreme Court 3 pages RANGASWAMI, THE TEXTILE COMMISSIONER & ORS Vs SUGAR TEXTILE MILLS (P) LTD. & ANOTHER
Bench: CHANDRACHUD,Y.V. |
|
27 January 1977
Supreme Court 8 pages STATE OF MAHARASHTRA Vs BHALCHANDRA KHANDERAO JOSHI & ANR.
Bench: SHINGAL,P.N. |
|
27 January 1977
Supreme Court 8 pages STATE OF ORISSA & ANR. Vs N.N. SWAMY & ORS. ETC.
Bench: GOSWAMI,P.K. |
|
25 January 1977
Supreme Court 5 pages DADU YOGENDRENATH SINGH & ORS. Vs THE COLLECTOR, SEONI
Case number: Appeal (civil) 2128 of 1969 |
|
25 January 1977
Supreme Court 36 pages UNION OF INDIA ETC. Vs BHANUDAS KRISHNA GAWDE AND ORS. ETC.
Bench: SINGH,JASWANT |