Showing 35431 - 35445 of 41947 judgements
15 March 1977
Supreme Court
15 pages
STATE OF KERALA Vs K.T. SHADULI YUSUFF ETC.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 572 of 1972

14 March 1977
Supreme Court
10 pages
SATBIR SINGH & ANR. ETC. ETC. Vs STATE OF PUNJAB

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 178 of 1975

14 March 1977
Supreme Court
19 pages
INDIAN PERFORMING RIGHT SOCIETY LTD. Vs EASTERN INDIA MOTION PICTURES ASSOCIATION

Bench: SINGH,JASWANT
Case number: Appeal Civil 967 of 1975

11 March 1977
Supreme Court
13 pages
BATA SHOE CO. Vs CITY OF JABALPUR CORPORATION

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1923 of 1972

10 March 1977
Supreme Court
10 pages
SHIV MOHAN SINGH Vs STATE (DELHI ADMINISTRATION)

Bench: KRISHNAIYER,V.R.
Case number: Review Petition (Civil) 2 of 1977

08 March 1977
Supreme Court
13 pages
ROSHAN-DI-HATTI Vs COMMISSIONER OF INCOME TAX

Case number: Appeal (civil) 284 of 1972

08 March 1977
Supreme Court
7 pages
VANGUARD ROLLING SHUTTERSAND STEEL WORKS LTD. Vs COMMISSIONER OF SALES TAX, U.P.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 106 of 1976

07 March 1977
Supreme Court
5 pages
ASHOK KUMAR Vs STATE (DELHI ADMINISTRATION)

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 246 of 1976

07 March 1977
Supreme Court
4 pages
STATE OF WEST BENGAL & ORS. Vs WASHI AHMED ETC.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1546 of 1971

04 March 1977
Supreme Court
7 pages
PALANIAPPA GOUNDER Vs STATE OF TAMIL NADU & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Criminal 190 of 1976

04 March 1977
Supreme Court
4 pages
STATE OF RAJASTHAN Vs RAMDEEN & OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 343 of 1976

03 March 1977
Supreme Court
6 pages
SARVA SHRAMIK SANGH Vs INDIAN HUME PIPES CO. LTD.

Bench: FAZALALI,SYED MURTAZA
Case number: C.A. No.-003715-003715 / 1984
Diary number: 65189 / 1984
Advocates: V. J. FRANCIS Vs H. S. PARIHAR

03 March 1977
Supreme Court
7 pages
NATIONAL CO. LTD. CALCUTTA Vs DEPUTY DIRECTOR OF TAX CREDIT (EXPORTS)CALCUTTA & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 950 of 1972

03 March 1977
Supreme Court
8 pages
STATE OF KARNATAKA Vs L. MUNISWAMY & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Criminal 345 of 1976

02 March 1977
Supreme Court
4 pages
VASUDEO KULKARNI Vs SURYAKANT BHATT & ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 24 of 1972