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15 March 1977
Supreme Court 15 pages STATE OF KERALA Vs K.T. SHADULI YUSUFF ETC.
Bench: BHAGWATI,P.N. |
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14 March 1977
Supreme Court 10 pages SATBIR SINGH & ANR. ETC. ETC. Vs STATE OF PUNJAB
Bench: GOSWAMI,P.K. |
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14 March 1977
Supreme Court 19 pages INDIAN PERFORMING RIGHT SOCIETY LTD. Vs EASTERN INDIA MOTION PICTURES ASSOCIATION
Bench: SINGH,JASWANT |
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11 March 1977
Supreme Court 13 pages BATA SHOE CO. Vs CITY OF JABALPUR CORPORATION
Bench: CHANDRACHUD,Y.V. |
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10 March 1977
Supreme Court 10 pages SHIV MOHAN SINGH Vs STATE (DELHI ADMINISTRATION)
Bench: KRISHNAIYER,V.R. |
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08 March 1977
Supreme Court 13 pages ROSHAN-DI-HATTI Vs COMMISSIONER OF INCOME TAX
Case number: Appeal (civil) 284 of 1972 |
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08 March 1977
Supreme Court 7 pages VANGUARD ROLLING SHUTTERSAND STEEL WORKS LTD. Vs COMMISSIONER OF SALES TAX, U.P.
Bench: FAZALALI,SYED MURTAZA |
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07 March 1977
Supreme Court 5 pages ASHOK KUMAR Vs STATE (DELHI ADMINISTRATION)
Bench: GOSWAMI,P.K. |
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07 March 1977
Supreme Court 4 pages STATE OF WEST BENGAL & ORS. Vs WASHI AHMED ETC.
Bench: BHAGWATI,P.N. |
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04 March 1977
Supreme Court 7 pages PALANIAPPA GOUNDER Vs STATE OF TAMIL NADU & ORS.
Bench: CHANDRACHUD,Y.V. |
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04 March 1977
Supreme Court 4 pages STATE OF RAJASTHAN Vs RAMDEEN & OTHERS
Bench: GOSWAMI,P.K. |
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03 March 1977
Supreme Court 6 pages SARVA SHRAMIK SANGH Vs INDIAN HUME PIPES CO. LTD.
Bench: FAZALALI,SYED MURTAZA |
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03 March 1977
Supreme Court 7 pages NATIONAL CO. LTD. CALCUTTA Vs DEPUTY DIRECTOR OF TAX CREDIT (EXPORTS)CALCUTTA & ORS.
Bench: BHAGWATI,P.N. |
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03 March 1977
Supreme Court 8 pages STATE OF KARNATAKA Vs L. MUNISWAMY & ORS.
Bench: CHANDRACHUD,Y.V. |
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02 March 1977
Supreme Court 4 pages VASUDEO KULKARNI Vs SURYAKANT BHATT & ANR.
Bench: GOSWAMI,P.K. |