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17 December 1976
Supreme Court 10 pages S.K. KALE Vs STATE OF MAHARASHTRA
Bench: FAZALALI,SYED MURTAZA |
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17 December 1976
Supreme Court 8 pages COMPANY LAW BOARD Vs UPPER DOAB SUGAR MILLS LTD. ETC.
Bench: KHANNA,HANS RAJ |
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17 December 1976
Supreme Court 11 pages LAL CHAND (DEAD) BY L.RS. & ORS. Vs RADHA KISHAN
Bench: CHANDRACHUD,Y.V. |
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16 December 1976
Supreme Court 4 pages UNION OF INDIA & ANOTHER Vs DHRANGADHRA CHEMICAL WORKS & ANR.
Case number: Appeal (civil) 691 of 1976 |
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16 December 1976
Supreme Court 7 pages UNION OF INDIA & ANR. Vs MAJUR MAHAJAN MANDAL & ORS.
Case number: Appeal (civil) 690 of 1976 |
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16 December 1976
Supreme Court 13 pages TIMBLO IRMAOS LTD., MARGO Vs JORGE ANIBAL MATOS SEQUEIRA & ANR.
Case number: Appeal (civil) 1868 of 1968 |
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15 December 1976
Supreme Court 5 pages MURARILAL SARAWAGI ETC. Vs THE STATE OF ANDHRA PRADESH
Bench: RAY,A.N. (CJ) |
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15 December 1976
Supreme Court 5 pages G. PONNIAH THEVAR Vs NELLAYAM PERUMAL PILLAI AND OTHERS
Bench: BEG,M. HAMEEDULLAH |
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14 December 1976
Supreme Court 14 pages SARWAN SINGH & ANR. Vs KASTURI LAL
Bench: CHANDRACHUD,Y.V. |
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14 December 1976
Supreme Court 6 pages ASSISTANT SALES TAX OFFICER AND ORS. Vs B.C. KAME, PROPRIETOR KAME PHOTO STUDIO
Bench: KHANNA,HANS RAJ |
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13 December 1976
Supreme Court 9 pages LAKSHMI RAMAN ACHARYA Vs CHANDAN SINGH & ORS.
Bench: GUPTA,A.C. |
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10 December 1976
Supreme Court 15 pages D.R. VENKATACHALAM & ORS. Vs DY. TRANSPORT COMMISSIONER & OTHERS
Case number: Appeal (civil) 1178 of 1976 |
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10 December 1976
Supreme Court 4 pages CHERAN TRANSPORT CO. LTD. Vs KANAN LORRY SERVICE AND ANOTHER
Bench: KRISHNAIYER,V.R. |
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10 December 1976
Supreme Court 2 pages CUMBUM ROADWAYS (P) LTD. Vs BALAGURU BUS SERVICE PVT. LTD. & ORS.
Bench: KRISHNAIYER,V.R. |
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10 December 1976
Supreme Court 17 pages RAJ RANI & ORS. ETC. Vs DELHI ADMINISTRATION & ORS.
Bench: RAY,A.N. (CJ) |