Showing 35521 - 35535 of 41947 judgements
17 December 1976
Supreme Court
10 pages
S.K. KALE Vs STATE OF MAHARASHTRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 301 of 1971

17 December 1976
Supreme Court
8 pages
COMPANY LAW BOARD Vs UPPER DOAB SUGAR MILLS LTD. ETC.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1840 of 1972

17 December 1976
Supreme Court
11 pages
LAL CHAND (DEAD) BY L.RS. & ORS. Vs RADHA KISHAN

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 636 of 1975

16 December 1976
Supreme Court
4 pages
UNION OF INDIA & ANOTHER Vs DHRANGADHRA CHEMICAL WORKS & ANR.

Case number: Appeal (civil) 691 of 1976

16 December 1976
Supreme Court
7 pages
UNION OF INDIA & ANR. Vs MAJUR MAHAJAN MANDAL & ORS.

Case number: Appeal (civil) 690 of 1976

16 December 1976
Supreme Court
13 pages
TIMBLO IRMAOS LTD., MARGO Vs JORGE ANIBAL MATOS SEQUEIRA & ANR.

Case number: Appeal (civil) 1868 of 1968

15 December 1976
Supreme Court
5 pages
MURARILAL SARAWAGI ETC. Vs THE STATE OF ANDHRA PRADESH

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1221 of 1974

15 December 1976
Supreme Court
5 pages
G. PONNIAH THEVAR Vs NELLAYAM PERUMAL PILLAI AND OTHERS

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 523 of 1976

14 December 1976
Supreme Court
14 pages
SARWAN SINGH & ANR. Vs KASTURI LAL

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1084 of 1976

14 December 1976
Supreme Court
6 pages
ASSISTANT SALES TAX OFFICER AND ORS. Vs B.C. KAME, PROPRIETOR KAME PHOTO STUDIO

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 138 of 1972

13 December 1976
Supreme Court
9 pages
LAKSHMI RAMAN ACHARYA Vs CHANDAN SINGH & ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 128 of 1976

10 December 1976
Supreme Court
15 pages
D.R. VENKATACHALAM & ORS. Vs DY. TRANSPORT COMMISSIONER & OTHERS

Case number: Appeal (civil) 1178 of 1976

10 December 1976
Supreme Court
4 pages
CHERAN TRANSPORT CO. LTD. Vs KANAN LORRY SERVICE AND ANOTHER

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1349 of 1976

10 December 1976
Supreme Court
2 pages
CUMBUM ROADWAYS (P) LTD. Vs BALAGURU BUS SERVICE PVT. LTD. & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 424 of 1971

10 December 1976
Supreme Court
17 pages
RAJ RANI & ORS. ETC. Vs DELHI ADMINISTRATION & ORS.

Bench: RAY,A.N. (CJ)
Case number: Writ Petition (Civil) 340 of 1972