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17 January 1977
Supreme Court 3 pages STATE OF MADHYA PRADESH & ORS. Vs GALLA TILHAN VYAPARI SANGH & ORS.
Bench: FAZALALI,SYED MURTAZA |
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17 January 1977
Supreme Court 8 pages REV. STAINISLAUS Vs STATE OF MADHYA PRADESH & ORS.
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT |
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14 January 1977
Supreme Court 4 pages KALUMIYA KARIMMIYA Vs STATE OF GUJARAT AND ORS.
Bench: GOSWAMI,P.K. |
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13 January 1977
Supreme Court 2 pages MAHABIR BEOPAR MANDAL LTD Vs FORWARD MARKET COMMISSION
Bench: RAY,A.N. (CJ) |
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12 January 1977
Supreme Court 3 pages HARGOVIND DAYAL SRIVASTAVA & ANR. Vs G.N. VERMA & ORS.
Bench: RAY,A.N. (CJ) |
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11 January 1977
Supreme Court 6 pages DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs H.R. SRI RAMULU
Bench: KHANNA,HANS RAJ |
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11 January 1977
Supreme Court 3 pages RETTI DEENABANDHU & ORS. Vs STATE OF ANDHRA PRADESH
Bench: KHANNA,HANS RAJ |
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06 January 1977
Supreme Court 6 pages STATE OF MAHARASHTRA & ANR. Vs VINAYAK
Bench: CHANDRACHUD,Y.V. |
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06 January 1977
Supreme Court 13 pages JAGMAL SINGH YADAV Vs M. RAMAYYA AND ORS.
Bench: GOSWAMI,P.K. |
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05 January 1977
Supreme Court 7 pages MADRAS REFINERIES LTD. Vs CONTROLLING REVENUE AUTHORITY, BOARD OFREVENUE, MADRAS
Bench: SHINGAL,P.N. |
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05 January 1977
Supreme Court 9 pages STATE OF MADHYA PRADESH Vs STATE OF MAHARASHTRA & ORS.
Case number: Appeal (civil) 1870 of 1968 |
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04 January 1977
Supreme Court 7 pages STATE OF UTTAR PRADESH AND ORS. Vs MODI INDUSTRIES LIMITED
Bench: SHINGAL,P.N. |
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17 December 1976
Supreme Court 4 pages STATE OF MYSORE Vs FAKRUSAB BABUSAB KARANANDI
Case number: Appeal (crl.) 16 of 1972 |
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17 December 1976
Supreme Court 19 pages C.I.T. WEST BENGAL III, CALCUTTA Vs SRI JAGANNATH JEE (THROUGH SHEBAITS)
Case number: Appeal (civil) 1682 of 1971 |
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17 December 1976
Supreme Court 11 pages GOVINDBHAI GORDHANBHAI PATEL & ORS. Vs GULAM ABBAS MULLA ALLIBHAI & ORS.
Bench: SINGH,JASWANT |