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25 January 1977
Supreme Court 12 pages TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA Vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA
Bench: GOSWAMI,P.K. |
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21 January 1977
Supreme Court 5 pages STATE OF GUJARAT Vs RAMESH CHANDRA MASHRUWALA
Bench: RAY,A.N. (CJ) |
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21 January 1977
Supreme Court 8 pages KRISHNA KUMAR MEDIRATTA Vs PHULCHAND AGARWALA & ORS.
Bench: BEG,M. HAMEEDULLAH |
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21 January 1977
Supreme Court 16 pages TATA ENGINEERING & LOCOMOTIVE CO. LTD., BOMBAY Vs THE REGISTRAR OF THE RESTRICTIVE TRADEAGREEMENT, NEW DELHI
Bench: RAY,A.N. (CJ) |
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21 January 1977
Supreme Court 4 pages TRAVANCORE COCHIN CHEMICALS LIMITED Vs COMMISSIONER OF INCOME-TAX, KERALA
Bench: GUPTA,A.C. |
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20 January 1977
Supreme Court 7 pages BALKRISHNA SOMNATH Vs SADA DEVRAM KOLI & ANOTHER
Bench: KRISHNAIYER,V.R. |
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20 January 1977
Supreme Court 7 pages SITA RAM BHAU PATIL Vs RAMCHANDRA NAGO PATIL (DEAD) BY L. Rs. & ANR.
Bench: RAY,A.N. (CJ) |
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20 January 1977
Supreme Court 5 pages MANGAL ORAM & ORS. Vs STATE OF ORISSA & ANR.
Bench: KHANNA,HANS RAJ |
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20 January 1977
Supreme Court 6 pages TOWN MUNICIPAL COUNCIL Vs URMILLA KOTHARI
Bench: SINGH,JASWANT |
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19 January 1977
Supreme Court 9 pages SASHI PRASAD BAROOAH Vs THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG,ASSAM & ORS.
Bench: KHANNA,HANS RAJ |
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19 January 1977
Supreme Court 6 pages R. DALMIA Vs COMMISSIONER OF INCOME-TAX, NEW DELHI
Case number: Appeal (civil) 283 of 1972 |
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19 January 1977
Supreme Court 9 pages NARAYANA PRABHU VENKATESWARA PRABHU Vs NARAYAN PRABHU KRISHNA PRABHU & ORS.
Case number: Appeal (civil) 1763 of 1968 |
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18 January 1977
Supreme Court 3 pages PRITHVI RAJ TANEJA Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: KHANNA,HANS RAJ |
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18 January 1977
Supreme Court 7 pages D. NAGARAJA ETC. Vs STATE OF KARNATAKA & ORS.
Case number: Appeal (civil) 883 of 1975 |
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17 January 1977
Supreme Court 5 pages RANCHHODDAS CHHAGANLAL Vs DEVAJI SUPADU DORIK AND ORS.
Bench: RAY,A.N. (CJ) |