Showing 35491 - 35505 of 41947 judgements
25 January 1977
Supreme Court
12 pages
TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA Vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 772 of 1972

21 January 1977
Supreme Court
5 pages
STATE OF GUJARAT Vs RAMESH CHANDRA MASHRUWALA

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 207 of 1975

21 January 1977
Supreme Court
8 pages
KRISHNA KUMAR MEDIRATTA Vs PHULCHAND AGARWALA & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 792 of 1975

21 January 1977
Supreme Court
16 pages
TATA ENGINEERING & LOCOMOTIVE CO. LTD., BOMBAY Vs THE REGISTRAR OF THE RESTRICTIVE TRADEAGREEMENT, NEW DELHI

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1117 of 1976

21 January 1977
Supreme Court
4 pages
TRAVANCORE COCHIN CHEMICALS LIMITED Vs COMMISSIONER OF INCOME-TAX, KERALA

Bench: GUPTA,A.C.
Case number: Appeal Civil 265 of 1972

20 January 1977
Supreme Court
7 pages
BALKRISHNA SOMNATH Vs SADA DEVRAM KOLI & ANOTHER

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 129 of 1968

20 January 1977
Supreme Court
7 pages
SITA RAM BHAU PATIL Vs RAMCHANDRA NAGO PATIL (DEAD) BY L. Rs. & ANR.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1997 of 1968

20 January 1977
Supreme Court
5 pages
MANGAL ORAM & ORS. Vs STATE OF ORISSA & ANR.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1237 of 1972

20 January 1977
Supreme Court
6 pages
TOWN MUNICIPAL COUNCIL Vs URMILLA KOTHARI

Bench: SINGH,JASWANT
Case number: Appeal Civil 1386 of 1976

19 January 1977
Supreme Court
9 pages
SASHI PRASAD BAROOAH Vs THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG,ASSAM & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 245 of 1972

19 January 1977
Supreme Court
6 pages
R. DALMIA Vs COMMISSIONER OF INCOME-TAX, NEW DELHI

Case number: Appeal (civil) 283 of 1972

19 January 1977
Supreme Court
9 pages
NARAYANA PRABHU VENKATESWARA PRABHU Vs NARAYAN PRABHU KRISHNA PRABHU & ORS.

Case number: Appeal (civil) 1763 of 1968

18 January 1977
Supreme Court
3 pages
PRITHVI RAJ TANEJA Vs STATE OF MADHYA PRADESH AND OTHERS

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1827 of 1970

18 January 1977
Supreme Court
7 pages
D. NAGARAJA ETC. Vs STATE OF KARNATAKA & ORS.

Case number: Appeal (civil) 883 of 1975

17 January 1977
Supreme Court
5 pages
RANCHHODDAS CHHAGANLAL Vs DEVAJI SUPADU DORIK AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 945 of 1972