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17 February 1977
Supreme Court 7 pages GOVT. OF ANDHRA PRADESH & ANR. ETC. Vs ANNE VENKATESWARE ETC. ETC.
Case number: Appeal (crl.) 418 of 1976 |
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15 February 1977
Supreme Court 8 pages MAGAN BIHARI LAL Vs STATE OF PUNJAB
Bench: BHAGWATI,P.N. |
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15 February 1977
Supreme Court 9 pages RAJ KUMARI VIJH Vs DEV RAJ VIJH
Bench: SHINGAL,P.N. |
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15 February 1977
Supreme Court 6 pages ONKAR NATH & ORS. Vs THE DELHI ADMINISTRATION
Bench: CHANDRACHUD,Y.V. |
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14 February 1977
Supreme Court 10 pages JASRAJ INDER SINGH Vs HEM RAJ MULTAN CHAND
Bench: KRISHNAIYER,V.R. |
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14 February 1977
Supreme Court 7 pages RADHA KISHAN SAO. Vs GOPAL MODI & ORS.
Bench: GOSWAMI,P.K. |
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10 February 1977
Supreme Court 9 pages OFFICIAL LIQUIDATOR Vs DHARTI DHAN (p) LTD.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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09 February 1977
Supreme Court 8 pages KRISHAN MURARI LAL SEHGAL Vs STATE OF PUNJAB
Bench: GOSWAMI,P.K. |
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09 February 1977
Supreme Court 8 pages MANJUSRI RAHA & ORS ETC. Vs B.L. GUPTA & ORS. ETC.
Bench: FAZALALI,SYED MURTAZA |
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09 February 1977
Supreme Court 4 pages UNION OF INDIA AND ANOTHER Vs VIJAY CHAND JAIN
Bench: GUPTA,A.C. |
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08 February 1977
Supreme Court 5 pages BHAVNAGAR MUNICIPALITY Vs ALIBHAI KARIMBHAI & OTHERS
Bench: GOSWAMI,P.K. |
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08 February 1977
Supreme Court 7 pages MYSORE STATE ROAD TRANSPORT CORPORATION Vs BABAJAN CONDUCTOR & ANR.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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08 February 1977
Supreme Court 7 pages A.P.M. MAYAKUTTY ETC. Vs SECRETARY, PUBLIC SERVICE DEPARTMENT, ETC.
Case number: Appeal Civil 841 of 1974 |
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07 February 1977
Supreme Court 5 pages PIAREY LAL Vs HORI LAL
Bench: SHINGAL,P.N. |
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07 February 1977
Supreme Court 5 pages BAI NANI & OTHERS Vs MANILAL LALLUBHAI & ORS.
Bench: KAILASAM,P.S. |