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02 March 1977
Supreme Court 6 pages VASUDEO KULKARNI Vs SURYAKANT BHATT & ANR.
Case number: Appeal (crl.) 24 of 1972 |
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01 March 1977
Supreme Court 6 pages ASSESSING AUTHORITY, PATIALA DISTRICT PATIALA ANDORS. Vs M/S. PATIALA BISCUITS MFG. CO. NOW AS DALMIABISCUIT PVT. LT
Case number: Appeal (civil) 721 of 1972 |
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01 March 1977
Supreme Court 11 pages STRAW BOARD MFG. CO LTD. Vs THE WORKMEN
Bench: KRISHNAIYER,V.R. |
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25 February 1977
Supreme Court 7 pages RAJENDRA PRASAD Vs STATE OF BIHAR
Bench: GOSWAMI,P.K. |
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25 February 1977
Supreme Court 4 pages BHAGABANDAS AGARWALLA Vs BHAGWANDAS KANU & ORS.
Bench: BHAGWATI,P.N. |
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25 February 1977
Supreme Court 7 pages STATE OF MAHARASHTRA Vs HANS RAJ DEPAR ETC.
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24 February 1977
Supreme Court 8 pages SUNDER DASS Vs RAM PRAKASH
Bench: BHAGWATI,P.N. |
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23 February 1977
Supreme Court 17 pages VICE-CHANCELLOR, JAMMU UNIVERSITY & ANR. Vs DUSHIANT KUMAR RAMPAL
Case number: Appeal (civil) 1739 of 1973 |
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22 February 1977
Supreme Court 5 pages CHANDER BHAN HARBHAJAN LAL Vs STATE OF PUNJAB
Bench: KAILASAM,P.S. |
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21 February 1977
Supreme Court 3 pages EMPLOYEES STATE INSURANCE CORPORATION,BHOPAL Vs CENTRAL PRESS & ANR.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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18 February 1977
Supreme Court 7 pages COMMISSIONER OF INCOME TAXGUJARAT III, AHMEDABAD & ANOTHER Vs KURJI JINABHAI KOTECHA
Bench: GOSWAMI,P.K. |
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18 February 1977
Supreme Court 3 pages RANA SHEO AMBAR SINGH Vs ALLAHABAD BANK LTD.
Case number: Appeal (civil) 2041 of 1968 |
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17 February 1977
Supreme Court 6 pages MUNSHI & ORS. Vs RICHPAL & ORS.
Bench: SINGH,JASWANT |
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17 February 1977
Supreme Court 9 pages RAJ RANI & ANR. Vs KAILASH CHAND & ANR.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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17 February 1977
Supreme Court 5 pages KESHEORAO Vs NARNARAYAN & ANOTHER
Bench: KAILASAM,P.S. |