Showing 35446 - 35460 of 41947 judgements
02 March 1977
Supreme Court
6 pages
VASUDEO KULKARNI Vs SURYAKANT BHATT & ANR.

Case number: Appeal (crl.) 24 of 1972

01 March 1977
Supreme Court
6 pages
ASSESSING AUTHORITY, PATIALA DISTRICT PATIALA ANDORS. Vs M/S. PATIALA BISCUITS MFG. CO. NOW AS DALMIABISCUIT PVT. LT

Case number: Appeal (civil) 721 of 1972

01 March 1977
Supreme Court
11 pages
STRAW BOARD MFG. CO LTD. Vs THE WORKMEN

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1539 of 1970

25 February 1977
Supreme Court
7 pages
RAJENDRA PRASAD Vs STATE OF BIHAR

Bench: GOSWAMI,P.K.
Case number: Crl.A. No.-000165-000166 / 2000
Diary number: 21030 / 1999

25 February 1977
Supreme Court
4 pages
BHAGABANDAS AGARWALLA Vs BHAGWANDAS KANU & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 2080 of 1968

25 February 1977
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs HANS RAJ DEPAR ETC.

24 February 1977
Supreme Court
8 pages
SUNDER DASS Vs RAM PRAKASH

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 2006 of 1968

23 February 1977
Supreme Court
17 pages
VICE-CHANCELLOR, JAMMU UNIVERSITY & ANR. Vs DUSHIANT KUMAR RAMPAL

Case number: Appeal (civil) 1739 of 1973

22 February 1977
Supreme Court
5 pages
CHANDER BHAN HARBHAJAN LAL Vs STATE OF PUNJAB

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2070 of 1968

21 February 1977
Supreme Court
3 pages
EMPLOYEES STATE INSURANCE CORPORATION,BHOPAL Vs CENTRAL PRESS & ANR.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 325 of 1977

18 February 1977
Supreme Court
7 pages
COMMISSIONER OF INCOME TAXGUJARAT III, AHMEDABAD & ANOTHER Vs KURJI JINABHAI KOTECHA

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 580 of 1972

18 February 1977
Supreme Court
3 pages
RANA SHEO AMBAR SINGH Vs ALLAHABAD BANK LTD.

Case number: Appeal (civil) 2041 of 1968

17 February 1977
Supreme Court
6 pages
MUNSHI & ORS. Vs RICHPAL & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 2054 of 1969

17 February 1977
Supreme Court
9 pages
RAJ RANI & ANR. Vs KAILASH CHAND & ANR.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 1984 of 1968

17 February 1977
Supreme Court
5 pages
KESHEORAO Vs NARNARAYAN & ANOTHER

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2031 of 1968