Judgements

IN RE: SHRI SHAM LAL Vs

SUPERINTENDENT OF TAXES, TEZPUR AND ORS. Vs M/s. BORMAHAJAN TEA CO. LTD.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 602 of 1974

PATHUMMA AND OTHERS Vs STATE OF KERALA AND OTHERS

Bench: BEG, M. HAMEEDULLAH (CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, S.M. & SINGH, JASWANT,SHINGAL, P.N. & TULZAPURKAR, V.D.
Case number: Appeal Civil 420 of 1973

GHAZIABAD ENGINEERING CO. (P) LTD. Vs CERTIFYING OFFICER, KANPUR AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2171 of 1970

DADASAHEB DATTATRAYA PAWAR & ORS. Vs PANDURANG RAOJI JAGTAP & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 41 of 1977

KAMALAM (SMT.) K. Vs PONNUSWAMY (R.) AND ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 688 of 1976

BISHAN LAL GUPTA Vs STATE OF HARYANA AND ORS.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Special Leave Petition (Civil) 3818 of 1976

PRINCIPAL AND ORS. Vs PRESIDING OFFICER AND ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1804 of 1977

MAHARASHTRA STATE TEXTILE CORPORATION LTD. Vs THE OFFICIAL LIQUIDATOR AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 3182 of 1982

MD. GULAM ABBAS & ORS. Vs MD. IBRAHIM & ORS.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Review Petition (Civil) 36 of 1977

BARJURE KAIKHOSROO MAARFATIA Vs STATE OF MAHARASHTRA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Criminal 262 of 1975

COSMOSTEELS PRIVATE LTD. Vs JAIRAM DAS GUPTA & ORS.

Bench: DESAI,D.A.
Case number: Special Leave Petition (Civil) 7962 of 1977

VISHNU AGENCIES (PVT.) LTD. ETC. Vs COMMERCIAL TAX OFFICER & ORS. ETC.

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, S.M. & KAILASAM, P.S.
Case number: Appeal Civil 724 of 1976

PRECISION BEARINGS INDIA LTD. Vs BARODA MAZDOOR SABHA AND ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 9 of 1977

UMEDBHAI JADAVBHAI Vs THE STATE OF GUJARAT

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 314 of 1974