|
20 February 1978
Supreme Court 2 pages HARSH SAWHNEY Vs UNION TERRITORY (CHANDIGARH ADMN.)
Bench: KRISHNAIYER,V.R. |
|
20 February 1978
Supreme Court 2 pages MOHAN SINGH Vs UNION TERRITORY, CHANDIGARH
Bench: KRISHNAIYER,V.R. |
|
16 February 1978
Supreme Court 5 pages ROHTAS INDUSTRIES LTD. Vs RAMLAKHAN SINGH AND ORS.
Bench: UNTWALIA,N.L. |
|
16 February 1978
Supreme Court 11 pages LALLA RAM Vs MANAGEMENT OF D.C.M. CHEMICAL WORKS LTD. & ANR.
Bench: SINGH,JASWANT |
|
16 February 1978
Supreme Court 7 pages KOMMA NEELAKANTHA REDDY & ORS. Vs STATE OF ANDHRA PRADESH
Bench: SHINGAL,P.N. |
|
15 February 1978
Supreme Court 15 pages RAMESHWAR DAYAL AND ORS. Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 241 of 1972 |
|
15 February 1978
Supreme Court 43 pages UNION OF INDIA Vs SHRI GOPAL CHANDRA MISRA AND ORS.
Bench: SARKARIA, RANJIT SINGH,GUPTA, A.C.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA,SINGH, JASWANT |
|
15 February 1978
Supreme Court 8 pages CHARAN LAL SAHU Vs NEELAM SANJEEVA REDDY
Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & SINGH, JASWANT,TULZAPURKAR, V.D. & DESAI, D.A. |
|
15 February 1978
Supreme Court 3 pages MIR FAKIR MOHD. Vs STATE OF WEST BENGAL
Bench: SARKARIA,RANJIT SINGH |
|
14 February 1978
Supreme Court 5 pages STATE OF U.P. Vs MAN SINGH
Bench: BEG, M. HAMEEDULLAH (CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, S.M. & SHINGAL, P.N.,SINGH, JASWANT & TULZAPURKAR, V.D. |
|
14 February 1978
Supreme Court 28 pages STATE OF KERALA Vs M. K. KRISHNAN NAIR & ORS.ANDK. SUKUMARAN NAIR & ANR.V.M.
Bench: BEG, M. HAMEEDULLAH (CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, S.M. & SHINGAL, P.N.,TULZAPURKAR, V.D. & SINGH, JASWANT |
|
14 February 1978
Supreme Court 5 pages TOLARAM BIJOY KUMAR Vs COMMISSIONER OF INCOME TAX, ASSAM
Case number: Appeal (civil) 1980 of 1972 |
|
14 February 1978
Supreme Court 4 pages SANJAY GANDHI Vs UNION OF INDIA AND ORS.
Bench: KRISHNAIYER,V.R. |
|
14 February 1978
Supreme Court 17 pages SANDHYA RANI SARKAR Vs SUDHA RANI DEBI AND ORS.
Bench: DESAI,D.A. |
|
10 February 1978
Supreme Court 14 pages STATE OF KERALA ETC. ETC. Vs ALASERRY MOHAMMED ETC. ETC.
Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,UNTWALIA, N.L.,KAILASAM, P.S.,TULZAPURKAR, V.D. |