Showing 35236 - 35250 of 41947 judgements
20 February 1978
Supreme Court
2 pages
HARSH SAWHNEY Vs UNION TERRITORY (CHANDIGARH ADMN.)

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 110 of 1978

20 February 1978
Supreme Court
2 pages
MOHAN SINGH Vs UNION TERRITORY, CHANDIGARH

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 118 of 1978

16 February 1978
Supreme Court
5 pages
ROHTAS INDUSTRIES LTD. Vs RAMLAKHAN SINGH AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1821 of 1977

16 February 1978
Supreme Court
11 pages
LALLA RAM Vs MANAGEMENT OF D.C.M. CHEMICAL WORKS LTD. & ANR.

Bench: SINGH,JASWANT
Case number: Appeal Civil 351 of 1971

16 February 1978
Supreme Court
7 pages
KOMMA NEELAKANTHA REDDY & ORS. Vs STATE OF ANDHRA PRADESH

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 224 of 1973

15 February 1978
Supreme Court
15 pages
RAMESHWAR DAYAL AND ORS. Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 241 of 1972

15 February 1978
Supreme Court
43 pages
UNION OF INDIA Vs SHRI GOPAL CHANDRA MISRA AND ORS.

Bench: SARKARIA, RANJIT SINGH,GUPTA, A.C.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA,SINGH, JASWANT
Case number: Appeal (civil) 2644 of 1977

15 February 1978
Supreme Court
8 pages
CHARAN LAL SAHU Vs NEELAM SANJEEVA REDDY

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & SINGH, JASWANT,TULZAPURKAR, V.D. & DESAI, D.A.
Case number: Election Petition (Civil) 1 of 1977

15 February 1978
Supreme Court
3 pages
MIR FAKIR MOHD. Vs STATE OF WEST BENGAL

Bench: SARKARIA,RANJIT SINGH
Case number: Special Leave Petition (Civil) 2107 of 1978

14 February 1978
Supreme Court
5 pages
STATE OF U.P. Vs MAN SINGH

Bench: BEG, M. HAMEEDULLAH (CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, S.M. & SHINGAL, P.N.,SINGH, JASWANT & TULZAPURKAR, V.D.
Case number: Crl.A. No.-000065-000066 / 1995
Diary number: 63281 / 1995
Advocates: Vs UMA DATTA

14 February 1978
Supreme Court
28 pages
STATE OF KERALA Vs M. K. KRISHNAN NAIR & ORS.ANDK. SUKUMARAN NAIR & ANR.V.M.

Bench: BEG, M. HAMEEDULLAH (CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, S.M. & SHINGAL, P.N.,TULZAPURKAR, V.D. & SINGH, JASWANT
Case number: Appeal (civil) 2047 of 1974

14 February 1978
Supreme Court
5 pages
TOLARAM BIJOY KUMAR Vs COMMISSIONER OF INCOME TAX, ASSAM

Case number: Appeal (civil) 1980 of 1972

14 February 1978
Supreme Court
4 pages
SANJAY GANDHI Vs UNION OF INDIA AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 3185 of 1978

14 February 1978
Supreme Court
17 pages
SANDHYA RANI SARKAR Vs SUDHA RANI DEBI AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1389 of 1976

10 February 1978
Supreme Court
14 pages
STATE OF KERALA ETC. ETC. Vs ALASERRY MOHAMMED ETC. ETC.

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,UNTWALIA, N.L.,KAILASAM, P.S.,TULZAPURKAR, V.D.
Case number: Appeal (crl.) 216 of 1976