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03 November 1977
Supreme Court 6 pages YASH PAL MITTAL Vs STATE OF PUNJAB
Case number: Appeal (crl.) 81 of 1973 |
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31 October 1977
Supreme Court 12 pages MADHU LIMAYE Vs THE STATE OF MAHARASHTRA
Bench: UNTWALIA,N.L. |
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31 October 1977
Supreme Court 9 pages SHARIF AHMED & ORS. Vs REGIONAL TRANSPORT AUTHORITY, MEERUT & ORS.
Case number: Appeal (civil) 1214 of 1977 |
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14 October 1977
Supreme Court 9 pages NAI BAHU Vs RAMNARAYAN & OTHERS
Bench: GOSWAMI,P.K. |
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14 October 1977
Supreme Court 4 pages T. ARIVANDANDAM Vs T. V. SATYAPAL & ANOTHER
Bench: KRISHNAIYER,V.R. |
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14 October 1977
Supreme Court 10 pages THAKUR DAS (DEAD) BY L. Rs Vs STATE OF MADHYA PRADESH
Bench: DESAI,D.A. |
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14 October 1977
Supreme Court 3 pages STATE OF PUNJAB Vs M/s. GEETA IRON & BRASS WORKS LTD.
Bench: KRISHNAIYER,V.R. |
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13 October 1977
Supreme Court 4 pages REMO PAUL ALTOE Vs UNION OF INDIA
Bench: GUPTA,A.C. |
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12 October 1977
Supreme Court 5 pages BHABA NANDA SARMA & ORS. Vs THE STATE OF ASSAM
Bench: UNTWALIA,N.L. |
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12 October 1977
Supreme Court 5 pages SHYAM CHARAN Vs SHEOJI BHAI & ANOTHER
Bench: UNTWALIA,N.L. |
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12 October 1977
Supreme Court 9 pages B. SHAH Vs PRESIDING OFFICER, LABOUR COURT, COIMBATORE & ORS.
Bench: SINGH,JASWANT |
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11 October 1977
Supreme Court 8 pages HECKETT ENGINEERING CO. Vs WORKMEN
Bench: SINGH,JASWANT |
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11 October 1977
Supreme Court 50 pages STATE OF KARNATAKA AND ANR ETC. Vs SHRI RANGANATHA REDDY & ANR. ETC.
Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,SINGH, JASWANT & KAILASAM, P.S. |
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10 October 1977
Supreme Court 6 pages KISHORE SINGH & ANR. Vs THE STATE OF MADHYA PRADESH
Case number: Appeal Criminal 399 of 1974 |
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07 October 1977
Supreme Court 3 pages UNION OF INDIA Vs ORIENT ENGG. & COMMERCIAL CO. LTD. & ANR.
Bench: KRISHNAIYER,V.R. |