Showing 35296 - 35310 of 41947 judgements
28 November 1977
Supreme Court
6 pages
KHADI GRAM UDYOG TRUST Vs SHRI RAM CHANDRAJI VIRAJMAN MANDIR SARSAIYA GHAT,

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1313 of 1977

24 November 1977
Supreme Court
29 pages
JUGGILAL KAMLAPAT Vs PRATAPMAL RAMESHWAR

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 2166 of 1968

16 November 1977
Supreme Court
10 pages
K. KARUNAKARAN Vs T. V. EACHARA WARRIER

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 272 of 1977

16 November 1977
Supreme Court
11 pages
RAGHUNATH GOPAL MANJIRE & ANR. Vs THE COMPETENT AUTHORITY & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1750 of 1975

16 November 1977
Supreme Court
4 pages
NAMOR ALI CHOUDHURY AND OTHERS Vs CENTRAL INLAND WATER SPORT CORPORATION LTD. AND ANOTHER

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1578 of 1973

15 November 1977
Supreme Court
10 pages
NIHAL CHAND Vs KALYAN CHAND JAIN

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 743 of 1977

09 November 1977
Supreme Court
4 pages
IQBAL SINGH Vs STATE (DELHI ADMINISTRATION) & ORS.

Bench: GUPTA,A.C.
Case number: Appeal Criminal 60 of 1977

09 November 1977
Supreme Court
6 pages
STATE OF GUJARAT & ANOTHER Vs SANKALCHAND KHODIDAS PATEL(DEAD) BY L.Rs.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 177 of 1973

08 November 1977
Supreme Court
5 pages
ADDITIONAL COMMISSIONER OF INCOME TAX,GUJARAT, I, AHMEDABAD Vs M/S. GURJARGRAVURES PRIVATE LIMITED

Bench: GUPTA,A.C.
Case number: Appeal Civil 1655 of 1972

08 November 1977
Supreme Court
161 pages
STATE OF KARNATAKA Vs UNION OF INDIA & ANOTHER

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V. (CJ),BHAGWATI, P.N.,UNTWALIA, N.L. & SHINGAL, P.N.,SINGH, JASWANT & KAILASAM, P.S.

04 November 1977
Supreme Court
6 pages
RASESH C. CHOKSI Vs THE STATE OF GUJARAT & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1010 of 1977

04 November 1977
Supreme Court
8 pages
RAMACHANDER SHIV NARAYAN Vs COMMISSIONER OF INCOME TAX,ANDHRA PRADESH, HYDERABAD

Case number: Appeal (civil) 1611 of 1972

04 November 1977
Supreme Court
4 pages
INDIA PIPE FITTING CO. Vs FAKRUDDIN M.A. BAKER AND ANR.

Case number: Appeal (civil) 1725 of 1972

04 November 1977
Supreme Court
10 pages
RAMESH PRASAD SINGH Vs STATE OF BIHAR & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1825 of 1969

03 November 1977
Supreme Court
11 pages
JAHAR ROY (DEAD THROUGH L.Rs) AND ANR. Vs PREMJI BHIMJI MANSATA AND ANR.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 2035 of 1970