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09 February 1978
Supreme Court 6 pages YESHWANTRAO LAXMANRAO GHATGE & ANR. Vs BABURAO BALA YADAV AND ORS.
Bench: UNTWALIA,N.L. |
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07 February 1978
Supreme Court 5 pages UDAI CHAND Vs SHANKER LAL & OTHERS
Bench: BEG,M. HAMEEDULLAH (CJ) |
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06 February 1978
Supreme Court 4 pages JAGDISH CHANDER (DEAD) BY L. RS. Vs BRIJ MOHAN & ORS.
Bench: FAZALALI,SYED MURTAZA |
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02 February 1978
Supreme Court 7 pages NEW STANDARD ENGINEERING CO. LTD. Vs N. L. ABHYANKAR AND ORS.
Bench: SHINGAL,P.N. |
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02 February 1978
Supreme Court 5 pages SHAMBU NATH GOYAL Vs BANK OF BARODA, JULLUNDUR
Bench: DESAI,D.A. |
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01 February 1978
Supreme Court 5 pages KESHORAM GORA Vs STATE OF ASSAM
Bench: FAZALALI,SYED MURTAZA |
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31 January 1978
Supreme Court 11 pages BABU SINGH AND ORS. Vs THE STATE OF U.P.
Bench: KRISHNAIYER,V.R. |
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25 January 1978
Supreme Court 7 pages GANESH TRADING CO. Vs MOJI RAM
Bench: BEG,M. HAMEEDULLAH (CJ) |
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25 January 1978
Supreme Court 154 pages MANEKA GANDHI Vs UNION OF INDIA
Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, S.M. & KAILASAM, P.S. |
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24 January 1978
Supreme Court 3 pages K.C. P. EMPLOYEES' ASSOCIATION, MADRAS Vs MANAGEMENT OF K. C. P. LTD., MADRAS
Case number: Appeal (civil) 2142 of 1970 |
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24 January 1978
Supreme Court 4 pages ABDUL LATIF AND ORS. Vs STATE OF UTTAR PRADESH
Bench: FAZALALI,SYED MURTAZA |
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24 January 1978
Supreme Court 2 pages SHAMBHU NATH PALIT Vs CORPORATION OF CALCUTTA AND ANR.
Bench: KRISHNAIYER,V.R. |
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23 January 1978
Supreme Court 2 pages RAM CHANDER SINGH SAGAR AND ANR. Vs STATE OF TAMIL NADU AND ANR.
Bench: KRISHNAIYER,V.R. |
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23 January 1978
Supreme Court 2 pages MUKTINARAIN JHA AND ORS. Vs STATE OF BIHAR
Bench: KRISHNAIYER,V.R. |
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19 January 1978
Supreme Court 8 pages BAIJU ALIAS BHAROSA Vs STATE OF MADHYA PRADESH
Bench: SHINGAL,P.N. |