Showing 35251 - 35265 of 41947 judgements
09 February 1978
Supreme Court
6 pages
YESHWANTRAO LAXMANRAO GHATGE & ANR. Vs BABURAO BALA YADAV AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 968 of 1968

07 February 1978
Supreme Court
5 pages
UDAI CHAND Vs SHANKER LAL & OTHERS

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Special Leave Petition (Civil) 8783 of 1977

06 February 1978
Supreme Court
4 pages
JAGDISH CHANDER (DEAD) BY L. RS. Vs BRIJ MOHAN & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1546 of 1970

02 February 1978
Supreme Court
7 pages
NEW STANDARD ENGINEERING CO. LTD. Vs N. L. ABHYANKAR AND ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1177 of 1973

02 February 1978
Supreme Court
5 pages
SHAMBU NATH GOYAL Vs BANK OF BARODA, JULLUNDUR

Bench: DESAI,D.A.
Case number: Appeal Civil 429 of 1980

01 February 1978
Supreme Court
5 pages
KESHORAM GORA Vs STATE OF ASSAM

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 466 of 1976

31 January 1978
Supreme Court
11 pages
BABU SINGH AND ORS. Vs THE STATE OF U.P.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 191 of 1978

25 January 1978
Supreme Court
7 pages
GANESH TRADING CO. Vs MOJI RAM

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 1338 of 1977

25 January 1978
Supreme Court
154 pages
MANEKA GANDHI Vs UNION OF INDIA

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, S.M. & KAILASAM, P.S.
Case number: Writ Petition (Civil) 231 of 1977

24 January 1978
Supreme Court
3 pages
K.C. P. EMPLOYEES' ASSOCIATION, MADRAS Vs MANAGEMENT OF K. C. P. LTD., MADRAS

Case number: Appeal (civil) 2142 of 1970

24 January 1978
Supreme Court
4 pages
ABDUL LATIF AND ORS. Vs STATE OF UTTAR PRADESH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 376 of 1974

24 January 1978
Supreme Court
2 pages
SHAMBHU NATH PALIT Vs CORPORATION OF CALCUTTA AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 5097 of 1977

23 January 1978
Supreme Court
2 pages
RAM CHANDER SINGH SAGAR AND ANR. Vs STATE OF TAMIL NADU AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Transfer Petition (Criminal) 40 of 1977

23 January 1978
Supreme Court
2 pages
MUKTINARAIN JHA AND ORS. Vs STATE OF BIHAR

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 168 of 1978

19 January 1978
Supreme Court
8 pages
BAIJU ALIAS BHAROSA Vs STATE OF MADHYA PRADESH

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 128 of 1977