Judgements

SHIVRAJ FINE ART LITHO WORKS Vs THE STATE INDUSTRIAL COURT, NAGPUR & ORS,

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2418 of 1972

SHIBJI KHESTSHI THACKER Vs COMMISSIONERS OF DHANBAD MUNICIPALITY AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1230 of 1968

SAVANTH (K.) Vs MYSORE ROAD TRANSPORT CORPORATION & ANR

Bench: SINGH,JASWANT
Case number: Appeal Civil 1502 of 1971

INDER SINGH & ANR. Vs THE STATE (DELHI ADMN.)

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 238 of 1978

SULEMAN NOORMOHAMED ETC. ETC. Vs UMARBHAI JANUBHAI

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 226 of 1976

PRAG ICE & OIL MILLS & ANR. ETC. Vs UNION OF INDIA

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,FAZALALI, S.M. & SHINGAL, P.N.,SINGH, JASWANT & DESAI, D.A.
Case number: Writ Petition (Civil) 712 of 1977

IN RE: SHRI S. MULGAOKAR Vs

STATE OF UTTAR PRADESH Vs BATUK DEO PATIL TRIPATHI & ANR.

Bench: BEG, M.H. (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KAILASAM, P.S.,TULZAPURKAR, V.D.

BANGALORE WATER-SUPPLY & SEWERAGE BOARD, ETC. Vs R. RAJAPPA & OTHERS

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & TULZAPURKAR, V.D.,DESAI, D.A. & SINGH, JASWANT
Case number: Appeal Civil 753 of 1975

GANPAT LADHA Vs SASHIKANT VISHNU SHINDE

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 1717 of 1975

ALLADI VENKATESWARLU & ORS. Vs GOVT. OF ANDHRA PRADESH & ANR.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 391 of 1977

PUNJAB BEVERAGES PVT. LTD., CHANDIGARH Vs SURESH CHAND AND ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1375 of 1977

BALAI CHANDRA HAZRA Vs SHEWDHARI JADAV

Bench: DESAI,D.A.
Case number: Appeal Civil 1138 of 1977

MADAN MOHAN PATHAK Vs UNION OF INDIA & ORS. ETC.

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & DESAI, D.A.,FAZALALI, S.M. & SHINGAL, P.N.
Case number: Writ Petition (Civil) 108 of 1976

POLESTAR ELECTRONIC(P) LTD. Vs ADDL. COMMISSIONER, SALES TAX DELHI

Case number: Appeal (civil) 1290 of 1977