Showing 35206 - 35220 of 41947 judgements
17 March 1978
Supreme Court
4 pages
PURSHOTAM DAS GOYAL Vs HON'BLE MR. JUSTICE B. S. DHILLON AND ORS.

Case number: Appeal (crl.) 568 of 1976

14 March 1978
Supreme Court
12 pages
RAMA DAYAL MARKARHA Vs STATE OF MADHYA PRADESH

Bench: DESAI,D.A.
Case number: Appeal Criminal 100 of 1975

14 March 1978
Supreme Court
1 pages
BAIGANA AND ORS. Vs DEPUTY COLLECTOR OF CONSOLIDATION AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 4963 of 1977

13 March 1978
Supreme Court
4 pages
HARISHANKAR RASTOGI Vs GIRDHARI SHARMA AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 506 of 1978

13 March 1978
Supreme Court
5 pages
M. R. DHAWAN Vs DELHI ADMINISTRATION & RAJA PRATAP BHANU PRAKASH SINGH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 343 of 1977

10 March 1978
Supreme Court
9 pages
INDIAN EXPRESS NEWSPAPERS (BOMBAY) (PVT.) LTD.& ANR. Vs INDIAN EXPRESS NEWSPAPERS (BOMBAY) EMPLOYEES UNION & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 530 of 1971

10 March 1978
Supreme Court
6 pages
BADRI NARAIN CHOUDHARY & ORS. Vs NILRATAN SARKAR

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 2388 of 1968

10 March 1978
Supreme Court
6 pages
WORKMEN CONCERNED, REPRESENTED BY THE BIHARCOLLIERY KAMGAR Vs BHARAT COKING COAL LTD. AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2775 of 1977

09 March 1978
Supreme Court
2 pages
MADAN LAL Vs NEELAM SANJEEVA REDDY AND ORS.

Bench: SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,SINGH, JASWANT,KAILASAM, P.S.,TULZAPURKAR, V.D.
Case number: Election Petition (Civil) 2 of 1977

08 March 1978
Supreme Court
5 pages
S. P. E. MADRAS Vs K.V.SUNDARAVELU

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 375 of 1976

08 March 1978
Supreme Court
8 pages
KAMALAM (M) Vs DR. V. A. SYED MOHAMAD

Case number: Appeal (civil) 1963 of 1977

08 March 1978
Supreme Court
7 pages
ABDUL REHMAN AND ORS. Vs STATE TRANSPORT APPELLATE TRIBUNAL & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1276 of 1976

01 March 1978
Supreme Court
7 pages
MANAGEMENT OF BORPUKHURIE TEA ESTATE Vs PRESIDING OFFICER, INDUSTRIAL TRIBUNAL ASSAM AND ANR.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1764 of 1971

28 February 1978
Supreme Court
5 pages
SURINDER MOHAN VIKAL Vs ASCHARAJ LAL CHOPRA

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 246 of 1972

28 February 1978
Supreme Court
5 pages
HIMMATBHAI SON OF CHAGANLAL Vs RIKHILAL AND ORS.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2337 of 1968