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17 March 1978
Supreme Court 4 pages PURSHOTAM DAS GOYAL Vs HON'BLE MR. JUSTICE B. S. DHILLON AND ORS.
Case number: Appeal (crl.) 568 of 1976 |
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14 March 1978
Supreme Court 12 pages RAMA DAYAL MARKARHA Vs STATE OF MADHYA PRADESH
Bench: DESAI,D.A. |
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14 March 1978
Supreme Court 1 pages BAIGANA AND ORS. Vs DEPUTY COLLECTOR OF CONSOLIDATION AND ORS.
Bench: KRISHNAIYER,V.R. |
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13 March 1978
Supreme Court 4 pages HARISHANKAR RASTOGI Vs GIRDHARI SHARMA AND ANR.
Bench: KRISHNAIYER,V.R. |
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13 March 1978
Supreme Court 5 pages M. R. DHAWAN Vs DELHI ADMINISTRATION & RAJA PRATAP BHANU PRAKASH SINGH
Bench: FAZALALI,SYED MURTAZA |
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10 March 1978
Supreme Court 9 pages INDIAN EXPRESS NEWSPAPERS (BOMBAY) (PVT.) LTD.& ANR. Vs INDIAN EXPRESS NEWSPAPERS (BOMBAY) EMPLOYEES UNION & ORS.
Bench: KRISHNAIYER,V.R. |
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10 March 1978
Supreme Court 6 pages BADRI NARAIN CHOUDHARY & ORS. Vs NILRATAN SARKAR
Bench: SARKARIA,RANJIT SINGH |
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10 March 1978
Supreme Court 6 pages WORKMEN CONCERNED, REPRESENTED BY THE BIHARCOLLIERY KAMGAR Vs BHARAT COKING COAL LTD. AND ORS.
Bench: KRISHNAIYER,V.R. |
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09 March 1978
Supreme Court 2 pages MADAN LAL Vs NEELAM SANJEEVA REDDY AND ORS.
Bench: SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,SINGH, JASWANT,KAILASAM, P.S.,TULZAPURKAR, V.D. |
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08 March 1978
Supreme Court 5 pages S. P. E. MADRAS Vs K.V.SUNDARAVELU
Bench: SHINGAL,P.N. |
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08 March 1978
Supreme Court 8 pages KAMALAM (M) Vs DR. V. A. SYED MOHAMAD
Case number: Appeal (civil) 1963 of 1977 |
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08 March 1978
Supreme Court 7 pages ABDUL REHMAN AND ORS. Vs STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
Bench: SINGH,JASWANT |
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01 March 1978
Supreme Court 7 pages MANAGEMENT OF BORPUKHURIE TEA ESTATE Vs PRESIDING OFFICER, INDUSTRIAL TRIBUNAL ASSAM AND ANR.
Bench: SINGH,JASWANT |
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28 February 1978
Supreme Court 5 pages SURINDER MOHAN VIKAL Vs ASCHARAJ LAL CHOPRA
Bench: SHINGAL,P.N. |
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28 February 1978
Supreme Court 5 pages HIMMATBHAI SON OF CHAGANLAL Vs RIKHILAL AND ORS.
Bench: KAILASAM,P.S. |