|
26 September 1978
Supreme Court 7 pages CHANDRASEKHAR SINGH & ORS. Vs SIYA RAM SINGH & ORS.
Bench: KAILASAM,P.S. |
|
26 September 1978
Supreme Court 13 pages STATE (DELHI ADMINISTRATION) Vs PALI RAM
Bench: SARKARIA,RANJIT SINGH |
|
25 September 1978
Supreme Court 14 pages MARGARET LALITA SAMUEL Vs INDO COMMERCIAL BANK LTD.
Bench: REDDY,O. CHINNAPPA (J) |
|
22 September 1978
Supreme Court 7 pages BHUPESH DEB GUPTA (DEAD) BY L.RS. Vs STATE OF TRIPURA
Bench: KAILASAM,P.S. |
|
22 September 1978
Supreme Court 6 pages SANT RAM Vs RAJINDER LAL AND ORS.
Bench: KRISHNAIYER,V.R. |
|
19 September 1978
Supreme Court 14 pages DURGA PRASAD Vs DEVI CHARAN
Case number: Appeal (civil) 55 of 1969 |
|
19 September 1978
Supreme Court 22 pages AVINDER SINGH ETC. Vs STATE OF PUNJAB & ANR. ETC.
Bench: KRISHNAIYER,V.R. |
|
19 September 1978
Supreme Court 8 pages CHANDRA BHAN SINGH Vs LATAFAT ULLAH KHAN & ORS.
Bench: SHINGAL,P.N. |
|
15 September 1978
Supreme Court 7 pages M. A. KOCHU DEVASSY ETC. Vs STATE OF KERALA
Bench: KOSHAL,A.D. |
|
15 September 1978
Supreme Court 9 pages TUKA RAM AND ANR. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 64 of 1977 |
|
15 September 1978
Supreme Court 4 pages GOBIND SINGH Vs SHANTI SARUP
Bench: CHANDRACHUD,Y.V. ((CJ) |
|
15 September 1978
Supreme Court 20 pages LILLY KURIAN Vs SR. LEWINA AND ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J) |
|
15 September 1978
Supreme Court 6 pages MARKAND SAROOP AGGARWAL AND ORS. Vs M. M. BAJAJ AND ANR.
Bench: KAILASAM,P.S. |
|
15 September 1978
Supreme Court 4 pages PARMANAND DASS Vs STATE OF ANDHRA PRADESH
Bench: KAILASAM,P.S. |
|
14 September 1978
Supreme Court 10 pages MUNICIPAL CORPORATION FOR THE CITY OF POONA ETC. Vs BIJLEE PRODUCTS (INDIA) LTD. ETC. ETC.
Bench: FAZALALI,SYED MURTAZA |