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26 April 1979
Supreme Court 10 pages SATTO & OTHERS Vs STATE OF U.P.
Case number: Appeal (crl.) 239 of 1979 |
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19 April 1979
Supreme Court 7 pages HUSSAINARA KHANTOON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, PATNA
Case number: Writ Petition (Civil) 57 of 1979 |
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17 April 1979
Supreme Court 12 pages MADHAV PRASAD JATIA Vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
Case number: Appeal (civil) 1831 of 1972 |
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17 April 1979
Supreme Court 29 pages STATE OF U.P. & ORS. Vs HINDUSTAN ALUMINIUM CORPN. LTD. & ORS.
Case number: Appeal (civil) 921 of 1978 |
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16 April 1979
Supreme Court 7 pages N.KRISHNAMMAL Vs R. EKAMBARAM & ORS.
Bench: SARKARIA,RANJIT SINGH |
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16 April 1979
Supreme Court 5 pages CONCORD OF INDIA INSURANCE CO LTD. Vs NIRMALA DEVI AND ORS.
Bench: KRISHNAIYER,V.R. |
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12 April 1979
Supreme Court 8 pages BABU RAM GUPTA Vs SUDHIR BHASIN & ANR.
Bench: FAZALALI,SYED MURTAZA |
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12 April 1979
Supreme Court 5 pages S. N. BANERJEE Vs BABU LAL GUPTA (DHANUKA) & ORS.
Case number: Appeal (crl.) 233 of 1972 |
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12 April 1979
Supreme Court 17 pages SATPAL & CO. ETC. Vs LT. GOVERNOR OF DELHI AND ORS.
Case number: Special Leave Petition (Civil) 2585 of 1979 |
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12 April 1979
Supreme Court 0 pages SUKHRANI (DEAD) BY L.RS. & ORS. Vs HARI SHANKER & OTHERS
Case number: Appeal (civil) 168 of 1969 |
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11 April 1979
Supreme Court 6 pages HUKAM CHAND JUTE MILLS LTD. Vs SECOND INDUSTRIAL TRIBUNAL, WEST BENGAL & ORS.
Case number: Appeal (civil) 1118 of 1978 |
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04 April 1979
Supreme Court 4 pages SHAKUNTALA SAWHNEY Vs KAUSHALYA SAWHNEY
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04 April 1979
Supreme Court 6 pages UNION OF INDIA & ORS. ETC. Vs E. S. SOUNDARAJAN ETC.
Case number: Appeal (civil) 481 of 1975 |
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29 March 1979
Supreme Court 5 pages STATE OF MADHYA PRADESH Vs LAXMISHANKAR MISHRA AND ORS. ETC.
Case number: Special Leave Petition (Civil) 4062 of 1978 |
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29 March 1979
Supreme Court 3 pages PUSHPABEN & ANR. Vs NARANDAS V. BADIANI & ANR.
Bench: FAZALALI,SYED MURTAZA |