Showing 34891 - 34905 of 41947 judgements
17 July 1979
Supreme Court
21 pages
D.D. SURI Vs UNION OF INDIA AND ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1419 of 1971

17 July 1979
Supreme Court
4 pages
KRISHNA KUMAR Vs DIVISIONAL ASSISTANT ELECTRICAL ENGINEERCENTRAL RAILWAY AND

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 755 of 1978

16 July 1979
Supreme Court
2 pages
ALADANKANDU PUTHIYAPURAYIL ABDULLA Vs FOOD INSPECTOR, CANNANORE & ANR.

Case number: Special Leave Petition (Criminal) 489 of 1979

16 July 1979
Supreme Court
3 pages
DHARAMBIR AND ANR. Vs STATE OF U.P.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 202 of 1979

04 May 1979
Supreme Court
18 pages
CLOTH TRADERS (P) LTD., ETC. Vs ADDL. COMMR. OF INCOME TAX, GUJARAT-I,ETC.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 117 of 1975

04 May 1979
Supreme Court
43 pages
KEWAL KRISHAN PURI & ANR. Vs STATE OF PUNJAB & OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA,PATHAK, R.S.
Case number: Appeal Civil 1083 of 1977

04 May 1979
Supreme Court
10 pages
HARGOVlND PANT Vs DR. RAGHUKUL TILAK & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA,PATHAK, R.S.
Case number: Special Leave Petition (Civil) 1586 of 1978

04 May 1979
Supreme Court
38 pages
RAMANA DAYARAM SHETTY Vs THE INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 895 of 1978

04 May 1979
Supreme Court
3 pages
HUSSAINARA KHATOON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, GOVT. OF BIHAR, PATNA

Case number: Writ Petition (Civil) 57 of 1978

04 May 1979
Supreme Court
5 pages
H.D.DEVASIA & CO., KERALA Vs COMMISSIONER OF INCOME TAX, KERALA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2716 of 1972

04 May 1979
Supreme Court
23 pages
SHANKAR CHAKRAVARTI Vs BRITANNIA BISCUIT CO.LTD. & ANR.

Case number: Appeal (civil) 1168 of 1978

04 May 1979
Supreme Court
10 pages
THE AUTHORISED OFFICER, THANJAVUR & ANR. Vs S. NAGANATHA AYYAR

Case number: Appeal (civil) 2542 of 1972

04 May 1979
Supreme Court
24 pages
M N.SAMRATH Vs MAROTRAO AND ORS.AND VICE VERSA

Case number: Appeal (civil) 2406 of 1977

04 May 1979
Supreme Court
6 pages
VIMAL CHAND JAWANTRAJ JAIN Vs SHRI PRADHAN AND ORS.

Case number: Writ Petition (Civil) 146 of 1979

04 May 1979
Supreme Court
16 pages
DALBIR SINGH & ORS. Vs STATE OF PUNJAB

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 312 of 1978