Judgements

20 February 1979
Supreme Court
10 pages

DISTT. REGISTRAR PALGHAT & ORS. Vs M. B. KOYYAKUTI & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 2036 of 1969

20 February 1979
Supreme Court
8 pages

GAYARAM PATEL & ORS Vs KAILASH CHAND PANIGRAHI

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 286 of 1973

20 February 1979
Supreme Court
28 pages

M. KARUNANIDHI Vs UNION OF INDIA

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA,PATHAK, R.S.
Case number: Appeal Criminal 270 of 1977

16 February 1979
Supreme Court
6 pages

BAREILLY HOLDINGS LTD. Vs THEIR WORKMEN

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J)
Case number: Appeal Civil 1606 of 1970

16 February 1979
Supreme Court
4 pages

SHAKUNTLA ETC. ETC. Vs STATE OF HARYANA

Case number: Appeal (civil) 1829 of 1969

15 February 1979
Supreme Court
10 pages

BADRI NATH & ANR. Vs MST. PUNNA (DEAD) BY LRS & ORS.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1118 of 1972

14 February 1979
Supreme Court
7 pages

MUDDADA CHAYANA Vs KARNAM NARAYANA AND ANR. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1760 of 1969

13 February 1979
Supreme Court
6 pages

JIT SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 247 of 1971

13 February 1979
Supreme Court
5 pages

STATE OF MAHARASHTRA & ANR. Vs DIGAMBAR BALWANT KULKARNI

Case number: Appeal (civil) 2010 of 1969

12 February 1979
Supreme Court
3 pages

STATE OF HARYANA Vs DARSHANA DEVI & ORS.

Case number: Special Leave Petition (Civil) 4120 of 1978

12 February 1979
Supreme Court
13 pages

HUSSAINARA KHATOON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, GOVT. OF BIHAR, PATNA

Case number: Writ Petition (Civil) 57 of 1979

09 February 1979
Supreme Court
70 pages

RAJENDRA PRASAD ETC. ETC. Vs STATE OF UTTAR PRADESH

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 512 of 1978

07 February 1979
Supreme Court
16 pages

L. KOCHIVAREED Vs P. MERIAPPA GOUNDER AND ORS.

Case number: Appeal (civil) 466 of 1969

07 February 1979
Supreme Court
14 pages

STATE OF M.P & ANR. ETC. Vs RAM RAGHUBIR PRASAD AGARWAL & ORS.

Case number: Appeal (civil) 2062 of 1978

06 February 1979
Supreme Court
13 pages

TARKESHWAR SIO THAKUR JIU Vs BAR DASS DEY & CO. AND ORS.

Case number: Appeal (civil) 2218 of 1969