Judgements

Showing 34906 - 34920 of 41947 judgements
04 May 1979
Supreme Court
26 pages
COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA Vs B. N.BHATTACHARJEE & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 454 of 1979
04 May 1979
Supreme Court
15 pages
BABU RAM JAGDISH KUMAR & CO., ETC., ETC. Vs STATE OF PUNJAB & ORS., ETC., ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1028 of 1976
04 May 1979
Supreme Court
19 pages
BACHAN SINGH S/O SAUDAGAR SINGH Vs STATE OF PUNJAB

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 273 of 1979
04 May 1979
Supreme Court
12 pages
METALWARE & CO. ETC. Vs BANSILAL SHARMA AND ORS. ETC.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 2087 of 1978
03 May 1979
Supreme Court
7 pages
INDIAN OVERSEAS BANK, MADRAS Vs CHEMICAL CONSTRUCTION COMPANY & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Transfer Petition (Civil) 26 of 1978
03 May 1979
Supreme Court
8 pages
STATE OF TAMIL NADU Vs V. KRISHNNASWAMI NAIDU & ANR.

Case number: Appeal (crl.) 292 of 1976
03 May 1979
Supreme Court
14 pages
SASSOON J. DAVID & CO. (P) LTD., BOMBAY Vs C.I.T., BOMBAY

Case number: Appeal (civil) 2501 of 1972
03 May 1979
Supreme Court
7 pages
JANARDAN DATTUAPPA BONDRE, ETC. Vs GOVINDPRASAD SHIVPRASAD CHOUDHARY & ORS. ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1936 of 1978
03 May 1979
Supreme Court
12 pages
GUJARAT STATE TRANSPORT CORPORATION, ETC. Vs VALJI MULJI SONEJI AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 2316 of 1969
02 May 1979
Supreme Court
30 pages
CHETTIAM VEETTIL AMMAD AND ANR. Vs TALUK LAND BOARD AND ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1015 of 1976
01 May 1979
Supreme Court
24 pages
UNION OF INDIA ETC. Vs VALLURI BASAVAIAH CHAUDHARY ETC. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Appeal (civil) 1896 of 1976
01 May 1979
Supreme Court
12 pages
STATE OF GUJARAT & ANR. ETC. ETC. Vs PATEL RANJIBHAI DHANBHAI & ORS. ETC. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,UNTWALIA, N.L.,VENKATARAMIAH, E.S. (J)
Case number: Appeal (civil) 287 of 1972
01 May 1979
Supreme Court
6 pages
K. S. DHARMADATAN Vs CENTRAL GOVERNMENT AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 362 of 1975
30 April 1979
Supreme Court
3 pages
NIMEON SANGMA & ORS. Vs HOME SECRETARY, GOVT. OF MEGHALAYA & ORS

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 211 of 1979
26 April 1979
Supreme Court
3 pages
HARDIP SINGH Vs THE STATE OF PUNJAB

Bench: UNTWALIA,N.L.
Case number: Crl.A. No.-000665-000665 / 1982
Diary number: 63162 / 1982