Showing 34951 - 34965 of 41947 judgements
06 March 1979
Supreme Court
8 pages
JUSTINIANO AUGUSTO DE PIEDADA BARRETO Vs ANTONIO VICENTE DE FONSECA AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1818 of 1969

05 March 1979
Supreme Court
4 pages
RAM LAL Vs STATE OF U.P.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 154 of 1972

02 March 1979
Supreme Court
14 pages
PROFULLA CHORONE REQUITTE & ORS. Vs SATYA CHORONE REQUITTE

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1873 of 1970

28 February 1979
Supreme Court
3 pages
JAGDISH Vs STATE OF RAJASTHAN

Bench: FAZALALI,SYED MURTAZA
Case number: Transfer Petition (Criminal) 150 of 1972

27 February 1979
Supreme Court
16 pages
HOSHNAK SINGH Vs UNION OF INDIA & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 2082 of 1969

27 February 1979
Supreme Court
7 pages
STATE OF U.P. & ANR. Vs RAZA BULAND SUGAR CO. LTD., RAMPUR

Case number: Appeal (civil) 2281 of 1969

26 February 1979
Supreme Court
6 pages
HUSSAINARA KHATTON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, PATNA

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 57 of 1978

25 February 1979
Supreme Court
8 pages
ZILA SINGH & ORS. Vs HAZARI & ORS.

23 February 1979
Supreme Court
10 pages
DESH BANDHU GUPTA & CO. & ORS. Vs DELHI STOCK EXCHANGE ASSN. LTD.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 2458 of 1969

23 February 1979
Supreme Court
7 pages
A.K.A.CT.V.CT. MEENAKSHISUNDARAM CHETTIAR Vs A.K.A.CT.V.CT. VENKATACHALAM CHETTIAR

Bench: KAILASAM,P.S.
Case number: Appeal Civil 504 of 1979

22 February 1979
Supreme Court
15 pages
BISHNU DEO SHAW @ BISHNU DAYAL Vs STATE OF WEST BENGAL

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 70 of 1979

21 February 1979
Supreme Court
9 pages
NAVINCHANDRA RAMANLAL Vs KALIDAS BHUDARBHAI AND ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 2200 of 1969

21 February 1979
Supreme Court
12 pages
TARINIKAMAL PANDIT AND ORS. Vs PERFULLA KUMAR CHATTERJEE (DEAD) BY L.R.S

20 February 1979
Supreme Court
6 pages
KISHAN CHAND Vs DELHI ADMINISTRATION AND ANR.

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 245 of 1975

20 February 1979
Supreme Court
17 pages
BAI VAJIA (DEAD) BY L. RS. Vs THAKORBHAI CHELABHAI AND ORS.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 2434 of 1977