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06 March 1979
Supreme Court 8 pages JUSTINIANO AUGUSTO DE PIEDADA BARRETO Vs ANTONIO VICENTE DE FONSECA AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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05 March 1979
Supreme Court 4 pages RAM LAL Vs STATE OF U.P.
Bench: REDDY,O. CHINNAPPA (J) |
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02 March 1979
Supreme Court 14 pages PROFULLA CHORONE REQUITTE & ORS. Vs SATYA CHORONE REQUITTE
Bench: SARKARIA,RANJIT SINGH |
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28 February 1979
Supreme Court 3 pages JAGDISH Vs STATE OF RAJASTHAN
Bench: FAZALALI,SYED MURTAZA |
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27 February 1979
Supreme Court 16 pages HOSHNAK SINGH Vs UNION OF INDIA & ORS.
Bench: DESAI,D.A. |
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27 February 1979
Supreme Court 7 pages STATE OF U.P. & ANR. Vs RAZA BULAND SUGAR CO. LTD., RAMPUR
Case number: Appeal (civil) 2281 of 1969 |
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26 February 1979
Supreme Court 6 pages HUSSAINARA KHATTON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, PATNA
Bench: BHAGWATI,P.N. |
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25 February 1979
Supreme Court 8 pages ZILA SINGH & ORS. Vs HAZARI & ORS.
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23 February 1979
Supreme Court 10 pages DESH BANDHU GUPTA & CO. & ORS. Vs DELHI STOCK EXCHANGE ASSN. LTD.
Bench: TULZAPURKAR,V.D. |
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23 February 1979
Supreme Court 7 pages A.K.A.CT.V.CT. MEENAKSHISUNDARAM CHETTIAR Vs A.K.A.CT.V.CT. VENKATACHALAM CHETTIAR
Bench: KAILASAM,P.S. |
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22 February 1979
Supreme Court 15 pages BISHNU DEO SHAW @ BISHNU DAYAL Vs STATE OF WEST BENGAL
Bench: REDDY,O. CHINNAPPA (J) |
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21 February 1979
Supreme Court 9 pages NAVINCHANDRA RAMANLAL Vs KALIDAS BHUDARBHAI AND ANR.
Bench: DESAI,D.A. |
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21 February 1979
Supreme Court 12 pages TARINIKAMAL PANDIT AND ORS. Vs PERFULLA KUMAR CHATTERJEE (DEAD) BY L.R.S
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20 February 1979
Supreme Court 6 pages KISHAN CHAND Vs DELHI ADMINISTRATION AND ANR.
Bench: KOSHAL,A.D. |
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20 February 1979
Supreme Court 17 pages BAI VAJIA (DEAD) BY L. RS. Vs THAKORBHAI CHELABHAI AND ORS.
Bench: KOSHAL,A.D. |