Showing 34936 - 34950 of 41947 judgements
23 March 1979
Supreme Court
4 pages
MUNICIPAL CORPORATION OF DELHI Vs R. SAHARI, GENL. MANAGER, DAURALA SUGAR MILLS, DAURALA & OR

Case number: Appeal (crl.) 152 of 1972

23 March 1979
Supreme Court
22 pages
JAYARAMA REDDY & ANR. Vs REVENUE DIVISIONAL OFFICER & LAND ACQUISITION OFFICER,KURNO

Case number: Appeal (civil) 2314 of 1969

22 March 1979
Supreme Court
12 pages
PARAMJIT SINGH SANDHU AND ORS. ETC. Vs RAM RAKHA AND ORS. ETC.

Bench: DESAI,D.A.
Case number: Appeal Civil 2902 of 1977

21 March 1979
Supreme Court
10 pages
VITHAL DATTATRAYA KULKARNI & ORS. Vs SHAMRAO TUKARAM POWER & ORS.

Case number: Appeal (civil) 1296 of 1969

16 March 1979
Supreme Court
4 pages
STATE OF PUNJAB & ORS. Vs DEWAN'S MODERN BREWERIES LTD.

Case number: Appeal (civil) 2028 of 1974

16 March 1979
Supreme Court
11 pages
UNION OF INDIA Vs JARDINE HENDERSON AND ORS. (AND VICE VERSA)

Case number: Appeal (civil) 1575 of 1965

09 March 1979
Supreme Court
4 pages
BAL KISHAN THAPER Vs MUNICIPAL CORPORATION OF DELHI

09 March 1979
Supreme Court
11 pages
HUSSAINARA KHATOON & ORS. Vs HOME SECRETARY, STATE OF BIHAR, PATNA

Case number: Writ Petition (Civil) 57 of 1979

09 March 1979
Supreme Court
5 pages
COMMISSIONER OF WEALTH TAX, MYSORE Vs HER HIGHNESS VIJAYABA, DOWGER MAHARANI SAHEB OF BHAVNAGARPA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2170 of 1972

09 March 1979
Supreme Court
11 pages
GURDIAL SINGH FIJJI Vs STATE OF PUNJAB & OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 503 of 1978

07 March 1979
Supreme Court
12 pages
UNION OF INDIA & ORS. Vs J. AHMED

Case number: Appeal (civil) 2152 of 1969

06 March 1979
Supreme Court
10 pages
ARUNACHALAM Vs P. S. R. SADHANANTHAM

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 170 of 1973

06 March 1979
Supreme Court
8 pages
SUPERINTENDENT AND LEGAL REMEMBRANCER OF LEGAL AFFAIRS TOTH Vs ABANI MAITY

Case number: Appeal (crl.) 57 of 1972

06 March 1979
Supreme Court
8 pages
UNION OF INDIA & ANR. Vs K. G. KHOSLA & CO. (P) LTD. & OTHERS

Case number: Appeal (civil) 2077 of 1972

06 March 1979
Supreme Court
8 pages
MUNSHI RAM AND ORS. Vs MUNICIPAL COMMITTEE, CHHEHARTA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1998 of 1969