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31 July 1979
Supreme Court 14 pages KRISHNABAI DESHMUKH Vs TULJERAMARAO NAMBIAR & ORS.
Bench: SARKARIA,RANJIT SINGH |
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30 July 1979
Supreme Court 10 pages RAMA VERMA BHARATHAN THAMPURAN Vs STATE OF KERALA AND ORS.
Case number: Special Leave Petition (Civil) 5863 of 1979 |
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30 July 1979
Supreme Court 3 pages MOHAN SINGH Vs STATE OF RAJASTHAN
Bench: SARKARIA,RANJIT SINGH |
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27 July 1979
Supreme Court 2 pages ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs JAINSON HOSIERY INDUSTRIES
Bench: KRISHNAIYER,V.R. |
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27 July 1979
Supreme Court 3 pages AVTAR SINGH & ORS. Vs JAGJIT SINGH & ANR.
Bench: UNTWALIA,N.L. |
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27 July 1979
Supreme Court 10 pages B. SAHA AND ORS. Vs M. S. KOCHAR
Bench: SARKARIA,RANJIT SINGH |
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27 July 1979
Supreme Court 2 pages UNION OF INDIA Vs R. B. CH. RAGHUNATH SINGH & CO.
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27 July 1979
Supreme Court 3 pages SITARAM KASHIRAM KONDA Vs PIGMENT CAKES & CHEMICALS MFG. CO.
Case number: Appeal (civil) 5 of 1969 |
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27 July 1979
Supreme Court 3 pages ASSISTANT TRANSPORT COMMISSIONER(ADMINISTRATION), UTTAR PRA Vs SRI NAND SINGH
Bench: UNTWALIA,N.L. |
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25 July 1979
Supreme Court 13 pages SYAD AKBAR Vs STATE OF KARNATAKA
Case number: Appeal (crl.) 456 of 1978 |
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24 July 1979
Supreme Court 2 pages DEVKI ALIAS KALA Vs THE STATE OF HARYANA
Bench: KRISHNAIYER,V.R. |
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24 July 1979
Supreme Court 2 pages DERA PHALAULI Vs STATE OF PUNJAB & ORS.
Bench: UNTWALIA,N.L. |
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23 July 1979
Supreme Court 24 pages ORGANO CHEMICAL INDUSTRIES & ANR. Vs UNION OF INDIA & ORS.
Bench: KRISHNAIYER,V.R. |
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23 July 1979
Supreme Court 6 pages KANCHANLAL MANEKLAL CHOKSHI Vs THE STATE OF GUJARAT AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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17 July 1979
Supreme Court 15 pages RAMESH BEJOY SHARMA AND ORS. Vs PASHUPATI RAI AND ORS.
Bench: DESAI,D.A. |