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31 August 1979
Supreme Court 23 pages M/S. SHANTI VIJAY COMPANY Vs PRINCESS FATIMA FRONZIA .
Case number: C.A. No.-001105-001105 / 1978 |
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31 August 1979
Supreme Court 11 pages INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Bench: PATHAK,R.S. |
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31 August 1979
Supreme Court 3 pages RAMESHWAR PRASAD Vs STATE OF BIHAR AND ORS.
Case number: Writ Petition (Civil) 4513 of 1978 |
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29 August 1979
Supreme Court 18 pages JASWANT SINGH & ORS. ETC. Vs UNION OF INDIA AND ORS. ETC.
Bench: CHANDRACHUD,Y.V. |
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28 August 1979
Supreme Court 7 pages M. RAMAKRISHNAN Vs STATE OF MADRAS
Bench: VENKATARAMIAH,E.S. (J) |
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28 August 1979
Supreme Court 13 pages SUNDARI AND ORS. Vs LAXMI AND ORS.
Case number: Appeal (civil) 1543 of 1969 |
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27 August 1979
Supreme Court 23 pages H. H. SHRI SWAMIJI OF SHRI ADMAR MUTT, ETC. Vs THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTSDE
Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D. |
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24 August 1979
Supreme Court 12 pages VALLIAMMA CHAMPAKA PILLAI Vs SIVATHANU PILLAI AND ORS.
Case number: Appeal (civil) 1295 of 1969 |
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23 August 1979
Supreme Court 16 pages V. DHANAPAL CHETTIAR Vs YESODAI AMMAL
Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,SHINGAL, P.N. & KAILASAM, P.S.,REDDY, O.C. & VENKATARAMIAH, E.S. |
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23 August 1979
Supreme Court 9 pages SUPDT. & REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs ANIL KUMAR BHUNJA & ORS.
Case number: Appeal (crl.) 98 of 1973 |
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22 August 1979
Supreme Court 2 pages SHARIF AHMED Vs STATE OF U.P.
Bench: KRISHNAIYER,V.R. |
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22 August 1979
Supreme Court 8 pages G. R. LUTHRA Vs LT. GOVERNOR OF DELHI & ORS.
Bench: FAZALALI,SYED MURTAZA |
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20 August 1979
Supreme Court 10 pages BISHAN DEVI & ORS. Vs SIRBAKSH SINGH & ANR.
Bench: KAILASAM,P.S. |
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17 August 1979
Supreme Court 9 pages THAKORESHRI NAHARSINGHJI DOLATSINGHJI & 2 ORS. Vs STATE OF GUJARAT & ORS.
Case number: Appeal (civil) 2469 of 1969 |
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16 August 1979
Supreme Court 8 pages S. B. NORONAH Vs PREM KUMARI KHANNA
Case number: Appeal (civil) 290 of 1979 |