Showing 34846 - 34860 of 41947 judgements
31 August 1979
Supreme Court
23 pages
M/S. SHANTI VIJAY COMPANY Vs PRINCESS FATIMA FRONZIA .

Case number: C.A. No.-001105-001105 / 1978
Diary number: 61067 / 1978
Advocates: GAGRAT AND CO Vs

31 August 1979
Supreme Court
11 pages
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI Vs COMMISSIONER OF INCOME TAX, NEW DELHI

Bench: PATHAK,R.S.
Case number: Tax Reference Case 1 of 1973

31 August 1979
Supreme Court
3 pages
RAMESHWAR PRASAD Vs STATE OF BIHAR AND ORS.

Case number: Writ Petition (Civil) 4513 of 1978

29 August 1979
Supreme Court
18 pages
JASWANT SINGH & ORS. ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: CHANDRACHUD,Y.V.
Case number: Writ Petition (Civil) 3598 of 1978

28 August 1979
Supreme Court
7 pages
M. RAMAKRISHNAN Vs STATE OF MADRAS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1592 of 1969

28 August 1979
Supreme Court
13 pages
SUNDARI AND ORS. Vs LAXMI AND ORS.

Case number: Appeal (civil) 1543 of 1969

27 August 1979
Supreme Court
23 pages
H. H. SHRI SWAMIJI OF SHRI ADMAR MUTT, ETC. Vs THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTSDE

Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D.
Case number: Appeal (civil) 1445 of 1968

24 August 1979
Supreme Court
12 pages
VALLIAMMA CHAMPAKA PILLAI Vs SIVATHANU PILLAI AND ORS.

Case number: Appeal (civil) 1295 of 1969

23 August 1979
Supreme Court
16 pages
V. DHANAPAL CHETTIAR Vs YESODAI AMMAL

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,SHINGAL, P.N. & KAILASAM, P.S.,REDDY, O.C. & VENKATARAMIAH, E.S.
Case number: Appeal (civil) 1303 of 1977

23 August 1979
Supreme Court
9 pages
SUPDT. & REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs ANIL KUMAR BHUNJA & ORS.

Case number: Appeal (crl.) 98 of 1973

22 August 1979
Supreme Court
2 pages
SHARIF AHMED Vs STATE OF U.P.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 2088 of 1979

22 August 1979
Supreme Court
8 pages
G. R. LUTHRA Vs LT. GOVERNOR OF DELHI & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 402 of 1977

20 August 1979
Supreme Court
10 pages
BISHAN DEVI & ORS. Vs SIRBAKSH SINGH & ANR.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1455 of 1969

17 August 1979
Supreme Court
9 pages
THAKORESHRI NAHARSINGHJI DOLATSINGHJI & 2 ORS. Vs STATE OF GUJARAT & ORS.

Case number: Appeal (civil) 2469 of 1969

16 August 1979
Supreme Court
8 pages
S. B. NORONAH Vs PREM KUMARI KHANNA

Case number: Appeal (civil) 290 of 1979