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21 September 1979
Supreme Court 25 pages D. C. GOUSE AND CO. ETC. Vs STATE OF KERALA & ANR. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D. |
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21 September 1979
Supreme Court 9 pages SHEO NARAIN Vs SHER SINGH
Case number: Appeal (civil) 80 of 1977 |
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21 September 1979
Supreme Court 10 pages MOHD. IBRAHIM KHAN ORS. Vs STATE OF MADHYA PRADESH & ORS.
Bench: DESAI,D.A. |
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20 September 1979
Supreme Court 19 pages GANGA SUGAR CO.. LTD., ETC. Vs STATE OF U.P. & OTHERS ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D. |
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20 September 1979
Supreme Court 8 pages MUNDRIKA PRASAD SINHA Vs STATE OF BIHAR
Bench: KRISHNAIYER,V.R. |
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19 September 1979
Supreme Court 18 pages UNION OF INDIA ETC. Vs M.E. REDDY AND ANR
Case number: Appeal (civil) 12 of 1977 |
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19 September 1979
Supreme Court 10 pages UKHARA ESTATE ZAMINDARIES (PVT.) LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 13 of 1973 |
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19 September 1979
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, KERALA Vs ALAGAPPA TEXTILE (COCHIN) LTD.
Bench: TULZAPURKAR,V.D. |
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19 September 1979
Supreme Court 13 pages MALABAR FISHERIES CO, CALCUTTA Vs COMMISSIONER OF INCOME TAX, KERALA
Bench: TULZAPURKAR,V.D. |
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18 September 1979
Supreme Court 9 pages V. S. KUTTAN PILLAI Vs RAMAKRISHNAN & ANR.
Case number: Appeal (crl.) 178 of 1978 |
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18 September 1979
Supreme Court 10 pages M. S. SHVANANDA Vs KARNATAKA STATE ROAD TRANSPORT CORPORATION AND OTHERS
Bench: SEN,A.P. (J) |
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17 September 1979
Supreme Court 5 pages C. B. MUTHAMMA Vs UNION OF INDIA & ORS.
Bench: KRISHNAIYER,V.R. |
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14 September 1979
Supreme Court 15 pages BISWABANI (P.) LTD. Vs SANTOSH KUMAR DUTTA AND ORS.
Bench: DESAI,D.A. |
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14 September 1979
Supreme Court 5 pages BACHAN SINGH ETC. Vs STATE OF PUNJAB
Bench: SHINGAL,P.N. |
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13 September 1979
Supreme Court 10 pages C.I.T., WEST BENGAL III, CALCUTTA Vs CAREW & CO. LTD.
Bench: UNTWALIA,N.L. |