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16 October 1979
Supreme Court 6 pages P. C. CHERIYAN Vs BARFI DEVI
Bench: SARKARIA,RANJIT SINGH |
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15 October 1979
Supreme Court 7 pages COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM Vs V. DAMODARAN, TRIVANDRUM
Bench: PATHAK,R.S. |
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15 October 1979
Supreme Court 6 pages DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE Vs G.S. PAI & CO.
Bench: BHAGWATI,P.N. |
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12 October 1979
Supreme Court 5 pages DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF A REVENUE(T Vs ADVANI OORLIKON (P) LTD. TRIVANDRUM
Bench: PATHAK,R.S. |
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12 October 1979
Supreme Court 4 pages RAM PRASAD SAHU AND ORS. Vs STATE OF BIHAR
Bench: KRISHNAIYER,V.R. |
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12 October 1979
Supreme Court 2 pages MAJOR R. S. MURGAI (RETD.) Vs MAJOR P. N. KAUSHIK (RETD.) & ORS.
Bench: FAZALALI,SYED MURTAZA |
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11 October 1979
Supreme Court 4 pages SWAMI SARAN SAKSENA Vs STATE OF U.P.
Case number: Appeal (civil) 1296 of 1978 |
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11 October 1979
Supreme Court 10 pages MUNICIPAL CORPORATION OF DELHI Vs TEK CHAND BHATIA
Bench: SEN,A.P. (J) |
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10 October 1979
Supreme Court 4 pages RELIANCE JUTE & INDUSTRIES LTD. Vs C.I.T., WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 2366 of 1972 |
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10 October 1979
Supreme Court 20 pages K. BALAKRISHNA RAO AND ORS. Vs HAZI ABDULLA SAIT AND ORS.
Case number: Appeal (civil) 1172 of 1979 |
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10 October 1979
Supreme Court 4 pages NIRMAL TRADING COMPANY Vs COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA)October 10, 1
Bench: PATHAK,R.S. |
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05 October 1979
Supreme Court 3 pages COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs T.N. ARVINDA REDDY
Case number: Special Leave Petition (Civil) 1557 of 1979 |
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04 October 1979
Supreme Court 15 pages KEWAL SINGH Vs LAJWANTI
Bench: FAZALALI,SYED MURTAZA |
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03 October 1979
Supreme Court 3 pages RATAN SINGH Vs STATE OF PUNJAB
Case number: Special Leave Petition (Criminal) 953 of 1979 |
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03 October 1979
Supreme Court 5 pages RAMDAS BHIKAJI CHAUDHARI Vs SADA NAND & ORS.
Bench: FAZALALI,SYED MURTAZA |