Showing 34801 - 34815 of 41947 judgements
16 October 1979
Supreme Court
6 pages
P. C. CHERIYAN Vs BARFI DEVI

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1722 of 1969

15 October 1979
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM Vs V. DAMODARAN, TRIVANDRUM

Bench: PATHAK,R.S.
Case number: Appeal Civil 2099 of 1972

15 October 1979
Supreme Court
6 pages
DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE Vs G.S. PAI & CO.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 2422 of 1978

12 October 1979
Supreme Court
5 pages
DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF A REVENUE(T Vs ADVANI OORLIKON (P) LTD. TRIVANDRUM

Bench: PATHAK,R.S.
Case number: Appeal Civil 1897 of 1976

12 October 1979
Supreme Court
4 pages
RAM PRASAD SAHU AND ORS. Vs STATE OF BIHAR

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 613 of 1979

12 October 1979
Supreme Court
2 pages
MAJOR R. S. MURGAI (RETD.) Vs MAJOR P. N. KAUSHIK (RETD.) & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 77 of 1980

11 October 1979
Supreme Court
4 pages
SWAMI SARAN SAKSENA Vs STATE OF U.P.

Case number: Appeal (civil) 1296 of 1978

11 October 1979
Supreme Court
10 pages
MUNICIPAL CORPORATION OF DELHI Vs TEK CHAND BHATIA

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 195 of 1973

10 October 1979
Supreme Court
4 pages
RELIANCE JUTE & INDUSTRIES LTD. Vs C.I.T., WEST BENGAL, CALCUTTA

Case number: Appeal (civil) 2366 of 1972

10 October 1979
Supreme Court
20 pages
K. BALAKRISHNA RAO AND ORS. Vs HAZI ABDULLA SAIT AND ORS.

Case number: Appeal (civil) 1172 of 1979

10 October 1979
Supreme Court
4 pages
NIRMAL TRADING COMPANY Vs COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA)October 10, 1

Bench: PATHAK,R.S.
Case number: Appeal Civil 2318 of 1972

05 October 1979
Supreme Court
3 pages
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs T.N. ARVINDA REDDY

Case number: Special Leave Petition (Civil) 1557 of 1979

04 October 1979
Supreme Court
15 pages
KEWAL SINGH Vs LAJWANTI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1891 of 1978

03 October 1979
Supreme Court
3 pages
RATAN SINGH Vs STATE OF PUNJAB

Case number: Special Leave Petition (Criminal) 953 of 1979

03 October 1979
Supreme Court
5 pages
RAMDAS BHIKAJI CHAUDHARI Vs SADA NAND & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 329 of 1978