|
13 August 1979
Supreme Court 8 pages RAJINDER NATH ETC. Vs COMMISSIONER OF INCOME TAX, DELHI
Bench: PATHAK,R.S. |
|
10 August 1979
Supreme Court 3 pages INDERJEET Vs STATE OF UTTAR PRADESH & ANR.
Bench: KRISHNAIYER,V.R. |
|
10 August 1979
Supreme Court 4 pages BASELIUS MAR THOMA MATHEWS & ORS. Vs PAULOSE MAR ATHANASIUS ORS.
Bench: KRISHNAIYER,V.R. |
|
10 August 1979
Supreme Court 12 pages MOHAMMAD YOUSUF RATHER Vs THE STATE OF JAMMU & KASHMIR AND ORS.
Bench: SHINGAL,P.N. |
|
08 August 1979
Supreme Court 9 pages STATE OF GUJARAT Vs GUJARAT REVENUE TRIBUNAL & ORS.
Bench: SEN,A.P. (J) |
|
08 August 1979
Supreme Court 6 pages KATHIAWAR INDUSTRIES LTD. Vs JAFFRABAD MUNICIPALITY
Bench: KAILASAM,P.S. |
|
07 August 1979
Supreme Court 5 pages N. MADHAVAN Vs STATE OF KERALA
Bench: SARKARIA,RANJIT SINGH |
|
07 August 1979
Supreme Court 16 pages H.S. VERMA & ORS. Vs SECRETARY, MINISTRY OF SHIPPING & TRANSPORT AND ORS. ETC.,E
Bench: CHANDRACHUD,Y.V. ((CJ) |
|
03 August 1979
Supreme Court 5 pages BRIJ MOHAN Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Bench: PATHAK,R.S. |
|
03 August 1979
Supreme Court 4 pages VIJAYSINGH RATHORE Vs MURARILAL & ORS.
Case number: Appeal (civil) 1922 of 1979 |
|
02 August 1979
Supreme Court 3 pages ANAND NARAIN SHUKLA Vs STATE OF MADHYA PRADESH
Bench: UNTWALIA,N.L. |
|
02 August 1979
Supreme Court 5 pages STATE OF MAHARASHTRA Vs VISHWANATH TUKURAM UMALE & ORS.
Case number: Appeal (crl.) 51 of 1973 |
|
01 August 1979
Supreme Court 9 pages INDU BHUSHAN GUPTA Vs STATE OF U.P. & ORS.
Bench: SEN,A.P. (J) |
|
31 July 1979
Supreme Court 5 pages PARBATI DEVI & ORS. Vs MAHADEO PRASAD TIBREWALLA
Bench: UNTWALIA,N.L. |
|
31 July 1979
Supreme Court 4 pages ROHTAS Vs STATE OF HARYANA & ANOTHER
Case number: Appeal (crl.) 170 of 1979 |