Showing 34861 - 34875 of 41947 judgements
13 August 1979
Supreme Court
8 pages
RAJINDER NATH ETC. Vs COMMISSIONER OF INCOME TAX, DELHI

Bench: PATHAK,R.S.
Case number: Appeal Civil 1864 of 1972

10 August 1979
Supreme Court
3 pages
INDERJEET Vs STATE OF UTTAR PRADESH & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 449 of 1979

10 August 1979
Supreme Court
4 pages
BASELIUS MAR THOMA MATHEWS & ORS. Vs PAULOSE MAR ATHANASIUS ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2222 of 1979

10 August 1979
Supreme Court
12 pages
MOHAMMAD YOUSUF RATHER Vs THE STATE OF JAMMU & KASHMIR AND ORS.

Bench: SHINGAL,P.N.
Case number: Writ Petition (Civil) 581 of 1979

08 August 1979
Supreme Court
9 pages
STATE OF GUJARAT Vs GUJARAT REVENUE TRIBUNAL & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1804 of 1970

08 August 1979
Supreme Court
6 pages
KATHIAWAR INDUSTRIES LTD. Vs JAFFRABAD MUNICIPALITY

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2330 of 1969

07 August 1979
Supreme Court
5 pages
N. MADHAVAN Vs STATE OF KERALA

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 155 of 1973

07 August 1979
Supreme Court
16 pages
H.S. VERMA & ORS. Vs SECRETARY, MINISTRY OF SHIPPING & TRANSPORT AND ORS. ETC.,E

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 159 of 1977

03 August 1979
Supreme Court
5 pages
BRIJ MOHAN Vs COMMISSIONER OF INCOME TAX, NEW DELHI

Bench: PATHAK,R.S.
Case number: Tax Reference Case 15 of 1975

03 August 1979
Supreme Court
4 pages
VIJAYSINGH RATHORE Vs MURARILAL & ORS.

Case number: Appeal (civil) 1922 of 1979

02 August 1979
Supreme Court
3 pages
ANAND NARAIN SHUKLA Vs STATE OF MADHYA PRADESH

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 467 of 1979

02 August 1979
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs VISHWANATH TUKURAM UMALE & ORS.

Case number: Appeal (crl.) 51 of 1973

01 August 1979
Supreme Court
9 pages
INDU BHUSHAN GUPTA Vs STATE OF U.P. & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2371 of 1969

31 July 1979
Supreme Court
5 pages
PARBATI DEVI & ORS. Vs MAHADEO PRASAD TIBREWALLA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2494 of 1969

31 July 1979
Supreme Court
4 pages
ROHTAS Vs STATE OF HARYANA & ANOTHER

Case number: Appeal (crl.) 170 of 1979