Judgements

HASINUDDIN KHAN AND ANR. Vs DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.

Bench: Y.V. CHANDRACHUD, CJ,V.R. KRISHNA IYER,N.L. UNTWALIA,P.N. SHINGHAL,A.D. KOSHAL

MATHURALAL Vs BHAWARLAL & ANR.

Case number: Appeal (crl.) 10 of 1979

ABDULLA MOHAMMED PAGARKAR Vs STATE (UNION TERRITORY OF GOA, DAMAN AND DIU)

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 224 of 1977

COMMISSIONER OF SALES TAX, LUCKNOW Vs D. S. BIST & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2361 of 1972

PHUL SINGH Vs STATE OF HARYANA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 506 of 1979

SUSHIL CHOWDHARY AND ORS. Vs STATE OF BIHAR

Case number: Appeal (crl.) 483 of 1979

STATE OF MAHARASHTRA Vs VEERAPPA R. SABOJI AND ANR.

Case number: Appeal (civil) 628 of 1976

COMMISSIONER OF INCOME TAX, KERALA Vs AMBAT ECHUKUTTY MENON

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2242 of 1972

R. NARAYANAN Vs S. SEMMALAI AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 524 of 1978

CONTROLLER OF ESTATE DUTY Vs KAMLAVATI AND SHRI JAI GOPAL MEHRA

Case number: Appeal (civil) 2527 of 1972

ASHOK KUMAR MISHRA & ANR. Vs COLLECTOR, RAIPUR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1617 of 1979

V. K. GUPTA Vs NIRMALA GUPTA

MANAGEMENT OF SHRI CHALTHAN VIBHAG KHAN UDYOG SAHAKARIMANDA Vs B.S. BAROT MEMBER, INDUSTRIAL COURT, GUJARAT, AND ANR. ETC.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 146 of 1977

RAMESH CHAND ETC. ETC. Vs STATE OF U.P. AND OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 575 of 1976

PRATAP SINGH Vs UNION TERRITORY OF CHANDIGARH AND ANR.

Case number: Appeal (civil) 924 of 1978