Judgements

G. M. SHAH Vs STATE OF JAMMU & KASHMIR

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 1125 of 1979

GANESHMAL JASHRAJ Vs GOVT. OF GUJARAT AND ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 632 of 1979

DIRECTOR, ENFORCEMENT DIRECTORATE, MINISTRY OF FINANCE ANDA Vs K. O. KRISHNASWAMY

Bench: KOSHAL,A.D.
Case number: Appeal Civil 2595 of 1969

RAJ KAPOOR AND ORS. Vs STATE AND OTHERS

Case number: Appeal (crl.) 621 of 1979

STATE OF PUNJAB Vs GURDIAL SINGH & ORS.

Case number: Special Leave Petition (Civil) 1207 of 1978

COL. A. S. IYER & ORS. ETC. Vs V. BALASUBRAMANYAM & ORS.

Bench: CHANDRACHUD, Y.V. (CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D.
Case number: Appeal Civil 1754 of 1975

TAMIL NADU EDUCATION DEPARTMENT MINISTERIAL & GENERALSUBORD Vs STATE OF TAMIL NADU & ANR.

Case number: Writ Petition (Civil) 272 of 1979

STATE (DELHI ADMINISTRATION) Vs I. K. NANGIA AND ANR.

Case number: Appeal (crl.) 243 of 1979

ODURU CHENCHULAKSHMAMMA AND ANR. Vs DUVVURU SUBRAMANYA REDDY

BANWARI LAL Vs TIRLOK CHAND & OTHERS (AND vice versa)

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1742 of 1969

ABDUL QADIR Vs MANAGING OFFICER CUM ASSTT. CUSTODIAN OF EVACUEE PROPERTY,J

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2233 of 1969

SHETKARI SAHAKARI SAKHAR KARKHANA LTD., SANGLI, MAHARASHTRA Vs THE COLLECTOR OF SANGLI AND OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D.
Case number: Appeal (civil) 2470 of 1968

BABU NOORUL HASAN KHAN Vs RAM PRASAD SINGH & ORS.

Case number: Appeal Civil 1951 of 1969

UNION OF INDIA Vs MOHD. NIZAM

Case number: Appeal (civil) 446 of 1969

STATE OF PUNJAB Vs LABOUR COURT, JULLUNDUR & ORS.

Case number: Appeal (civil) 8 of 1977