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04 December 1979
Supreme Court 6 pages SHYAMCHARAN SHARMA Vs DHARAMDAS
Case number: Appeal (civil) 854 of 1977 |
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30 November 1979
Supreme Court 8 pages UNION OF INDIA Vs SATISH CHANDRA SHARMA
Case number: Appeal (civil) 2031 of 1979 |
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30 November 1979
Supreme Court 7 pages NEELAVATHI AND ORS. Vs M. NATARAJAN AND ORS.
Bench: KAILASAM,P.S. |
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29 November 1979
Supreme Court 5 pages K. KALPANA SARASWATHI Vs P.S.S. SOMASUNDRAM CHETTIAR
Bench: KRISHNAIYER,V.R. |
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27 November 1979
Supreme Court 14 pages C.I.T. CENTRAL, CALCUTTA Vs NATIONAL TAJ TRADERS
Bench: TULZAPURKAR,V.D. |
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27 November 1979
Supreme Court 8 pages STATE OF GUJARAT Vs BHOGILAI, KESHAVLAL & ANR.
Case number: Appeal (civil) 1479 of 1971 |
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27 November 1979
Supreme Court 7 pages REGISTRAR OF CO-OPERATIVE SOCIETIES, TRIVANDRUM AND ANR. Vs K. KUNHAMBU & ORS
Case number: Appeal (civil) 1258 of 1969 |
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21 November 1979
Supreme Court 9 pages MURARI LAL S/o RAM SINGH Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 125 of 1975 |
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20 November 1979
Supreme Court 7 pages CONTROLLER OF ESTATE DUTY, WEST BENGAL Vs USHA KUMAR & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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20 November 1979
Supreme Court 4 pages ICE & GENERAL MILLS Vs INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT
Bench: TULZAPURKAR,V.D. |
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19 November 1979
Supreme Court 50 pages ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD Vs SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT
Bench: BHAGWATI, P.N.,UNTWALIA, N.L.,TULZAPURKAR, V.D.,PATHAK, R.S.,SEN, A.P. (J) |
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19 November 1979
Supreme Court 68 pages GUJARAT STEEL TUBES LTD. Vs GUJARAT STEEL TUBES MAZDOOR SABHA
Bench: KRISHNAIYER,V.R. |
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19 November 1979
Supreme Court 5 pages MANI SUBRAT JAIN Vs RAJA RAM VOHRA
Bench: KRISHNAIYER,V.R. |
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16 November 1979
Supreme Court 5 pages AMRITLAL RATILAL MEHTA & ANR. Vs STATE OF GUJARAT
Bench: REDDY,O. CHINNAPPA (J) |
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15 November 1979
Supreme Court 7 pages STATE OF TAMIL NADU Vs R. KRISHNAMURTHY
Case number: Appeal (crl.) 236 of 1973 |