Showing 34756 - 34770 of 41947 judgements
04 December 1979
Supreme Court
6 pages
SHYAMCHARAN SHARMA Vs DHARAMDAS

Case number: Appeal (civil) 854 of 1977

30 November 1979
Supreme Court
8 pages
UNION OF INDIA Vs SATISH CHANDRA SHARMA

Case number: Appeal (civil) 2031 of 1979

30 November 1979
Supreme Court
7 pages
NEELAVATHI AND ORS. Vs M. NATARAJAN AND ORS.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 3530 of 1979

29 November 1979
Supreme Court
5 pages
K. KALPANA SARASWATHI Vs P.S.S. SOMASUNDRAM CHETTIAR

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1993 of 1977

27 November 1979
Supreme Court
14 pages
C.I.T. CENTRAL, CALCUTTA Vs NATIONAL TAJ TRADERS

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 171 of 1973

27 November 1979
Supreme Court
8 pages
STATE OF GUJARAT Vs BHOGILAI, KESHAVLAL & ANR.

Case number: Appeal (civil) 1479 of 1971

27 November 1979
Supreme Court
7 pages
REGISTRAR OF CO-OPERATIVE SOCIETIES, TRIVANDRUM AND ANR. Vs K. KUNHAMBU & ORS

Case number: Appeal (civil) 1258 of 1969

21 November 1979
Supreme Court
9 pages
MURARI LAL S/o RAM SINGH Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 125 of 1975

20 November 1979
Supreme Court
7 pages
CONTROLLER OF ESTATE DUTY, WEST BENGAL Vs USHA KUMAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 401 of 1973

20 November 1979
Supreme Court
4 pages
ICE & GENERAL MILLS Vs INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 2015 of 1972

19 November 1979
Supreme Court
50 pages
ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD Vs SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT

Bench: BHAGWATI, P.N.,UNTWALIA, N.L.,TULZAPURKAR, V.D.,PATHAK, R.S.,SEN, A.P. (J)
Case number: Tax Reference Case 1 of 1973

19 November 1979
Supreme Court
68 pages
GUJARAT STEEL TUBES LTD. Vs GUJARAT STEEL TUBES MAZDOOR SABHA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1212 of 1978

19 November 1979
Supreme Court
5 pages
MANI SUBRAT JAIN Vs RAJA RAM VOHRA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 818 of 1978

16 November 1979
Supreme Court
5 pages
AMRITLAL RATILAL MEHTA & ANR. Vs STATE OF GUJARAT

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 222 of 1973

15 November 1979
Supreme Court
7 pages
STATE OF TAMIL NADU Vs R. KRISHNAMURTHY

Case number: Appeal (crl.) 236 of 1973