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15 November 1979
Supreme Court 5 pages PRAMOD KUMARI BHATIA Vs OM PRAKASH BHATIA AND ORS.
Case number: Appeal (civil) 2577 of 1969 |
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15 November 1979
Supreme Court 8 pages SUBHASH CHANDER Vs STATE (CHANDIGARH ADMN.) & ORS.
Case number: Special Leave Petition (Criminal) 2076 of 1978 |
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15 November 1979
Supreme Court 5 pages RAM DEO Vs UMRAO SINGH
Bench: SARKARIA,RANJIT SINGH |
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13 November 1979
Supreme Court 0 pages STATE OF BIHAR AND ANR. Vs J.A.C. SALDANHA AND ORS.
Case number: Appeal (crl.) 301 of 1979 |
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13 November 1979
Supreme Court 5 pages STATE OF MYSORE & ORS. Vs T. V. SUNDARAM IYENGAR & SONS (P) LTD.
Case number: Appeal (civil) 272 of 1970 |
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13 November 1979
Supreme Court 7 pages MUNICIPAL COUNCIL, PUSAD Vs GOKALDAS DOSSA & CO. LTD.
Bench: SARKARIA,RANJIT SINGH |
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12 November 1979
Supreme Court 11 pages SHARIF-UD-DIN Vs ABDUL GANI LONE
Case number: Appeal (civil) 2005 of 1978 |
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09 November 1979
Supreme Court 5 pages SHIV SHANKER DAL MILLS ETC. ETC Vs STATE OF HARYANA & ORS. ETC.
Case number: Appeal (civil) 3220 of 1979 |
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07 November 1979
Supreme Court 10 pages STATE BANK OF TRAVANCORE Vs GOODLAND PLANTATIONS (P) LTD.
Case number: Appeal (civil) 2531 of 1969 |
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07 November 1979
Supreme Court 10 pages DADAJI ALIAS DINA Vs SUKHDEOBABU & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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07 November 1979
Supreme Court 7 pages EBRAHIM SULAIMAN SAIT Vs M. C. MUHAMMAD AND ANR.
Bench: GUPTA,A.C. |
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06 November 1979
Supreme Court 4 pages STATE OF UTTAR PRADESH Vs PT. CHANDRA BHUSHAN MISRA
Case number: Appeal (civil) 2614 of 1969 |
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06 November 1979
Supreme Court 5 pages MAHANT PARICHCHAN DAS Vs THE BIHAR STATE BOARD OF RELIGIOUS TRUSTS & ORS.
Case number: Appeal (civil) 2582 of 1969 |
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31 October 1979
Supreme Court 4 pages FINANCIAL COMMISSIONER, HARYANA AND OTHERS Vs KELA DEVI AND ANOTHER
Bench: SHINGAL,P.N. |
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30 October 1979
Supreme Court 5 pages CEMENT MARKETING CO. OF INDIA LTD. Vs ASSTT. COMMISSIONER OF SALES-TAX, INDORE & ORS.
Bench: BHAGWATI,P.N. |