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20 December 1979
Supreme Court 3 pages DHARAM DEV MEHTA Vs THE UNION OF INDIA & OTHERS
Bench: KRISHNAIYER,V.R. |
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20 December 1979
Supreme Court 37 pages SUNIL BATRA Vs DELHI ADMINISTRATION
Bench: KRISHNAIYER,V.R. |
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19 December 1979
Supreme Court 2 pages VASANT NARAYAN PAWAR Vs STATE OF MAHARASHTRA
Case number: Special Leave Petition (Criminal) 2636 of 1979 |
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19 December 1979
Supreme Court 18 pages STATE OF U.P., ETC. ETC. Vs SYNTHETICS & CHEMICALS LTD. & ORS. ETC. ETC.
Bench: KAILASAM,P.S. |
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18 December 1979
Supreme Court 10 pages C.I.T., MADRAS Vs K. S. RATHNASWAMY
Case number: Appeal (civil) 2007 of 1972 |
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14 December 1979
Supreme Court 6 pages RAJKAPOOR S/O PRITHVIRAJ KAPOOR Vs LAXMAN S/O KISHANLAL GAVAI
Bench: KRISHNAIYER,V.R. |
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13 December 1979
Supreme Court 8 pages DHANABAL AND ANR. Vs STATE OF TAMIL NADU
Bench: FAZALALI,SYED MURTAZA |
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12 December 1979
Supreme Court 13 pages NADIAD ELECTRIC CO. LTD. Vs NADIAD BOROUGH MUNICIPALITY & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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07 December 1979
Supreme Court 68 pages V. C. SHUKLA Vs STATE THROUGH C.B.I.
Case number: Appeal (crl.) 562 of 1979 |
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07 December 1979
Supreme Court 6 pages DHANI RAM GUPTA & ORS. Vs LALA SRI RAM & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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05 December 1979
Supreme Court 9 pages RAMESHWAR LAL SANWARMAL Vs COMMISSIONER OF INCOME-TAX, ASSAM
Case number: Appeal (civil) 133 of 1973 |
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05 December 1979
Supreme Court 4 pages RAJPUT RUDA MAHA AND ORS. Vs STATE OF GUJARAT
Case number: Appeal (crl.) 718 of 1979 |
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05 December 1979
Supreme Court 10 pages COMMISSIONER OF GIFT TAX, BOMBAY ETC. Vs SMT. KUSUMBEN D. MAHADEVIA ETC.
Bench: BHAGWATI,P.N. |
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04 December 1979
Supreme Court 16 pages KHORSHED SHAPOOR CHENAI ETC. Vs ASSISTANT CONTROLLER OF ESTATE DUTY
Bench: TULZAPURKAR,V.D. |
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04 December 1979
Supreme Court 10 pages STATE OF MAHARASHTRA Vs NATWARLAL DAMODARDAS SONI
Case number: Appeal (crl.) 231 of 1973 |