Showing 34726 - 34740 of 41947 judgements
21 January 1980
Supreme Court
6 pages
HARISH CHANDRA NIGAM Vs STATE OF U.F.

Case number: Appeal (civil) 559 of 1970

17 January 1980
Supreme Court
7 pages
KUSA & ORS. Vs STATE OF ORISSA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 53 of 1974

17 January 1980
Supreme Court
9 pages
MEHARBANSINGH Vs BHAGWANTSINGH AND OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Civil 2113 of 1972

16 January 1980
Supreme Court
3 pages
STATE OF MADHYA PRADESH Vs SHANKER LAL & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 537 of 1970

16 January 1980
Supreme Court
11 pages
MANAGING DIRECTOR, UTTAR PRADESH WAREHOUSING CORPORATION &A Vs VINAY NARAYAN VAJPAYEE

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 274 of 1970

15 January 1980
Supreme Court
7 pages
GRINDLAYS BANK LIMITED Vs THE INCOME TAX OFFICER, 'H' WARD COMPANIES, DISTRICT-IV,CAL

Case number: Appeal (civil) 2009 of 1978

14 January 1980
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL-IICALCUTTA Vs KALYANJI MAVJI & COMPANY

Bench: PATHAK,R.S.
Case number: Appeal Civil 2098 of 1972

11 January 1980
Supreme Court
10 pages
VINOD KUMAR CHOWDHRY Vs NARAIN DEVI TANEJA

Bench: KOSHAL,A.D.
Case number: Appeal Civil 2691 of 1979

21 December 1979
Supreme Court
17 pages
BHIM SINGH & ANR. Vs KAN SINGH(AND VICE VERSA)

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 626 of 1971

21 December 1979
Supreme Court
18 pages
STATE OF UTTAR PRADESH Vs KlSHORI LAL MINOCHA

Case number: Appeal (civil) 173 of 1969

21 December 1979
Supreme Court
6 pages
STATE (SPE HYDERABAD) Vs AIR COMMODORE KAILASH CHAND

Case number: Appeal (crl.) 259 of 1973

21 December 1979
Supreme Court
29 pages
SRI KRISHNA SINGH Vs MATHURA AHIR AND ORS.

Case number: Appeal (civil) 1802 of 1971

21 December 1979
Supreme Court
8 pages
NORTHERN INDIA CATERERS (INDIA) LTD. Vs LT. GOVERNOR OF DELHI

Bench: PATHAK,R.S.
Case number: Review Petition (Civil) 111 of 1978

21 December 1979
Supreme Court
17 pages
PREMJI BHAI PARMAR & OTHERS ETC. Vs DELHI DEVELOPMENT AUTHORITY & OTHERS

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 4660 of 1978

20 December 1979
Supreme Court
17 pages
DEWAN DAULAT RAI KAPOOR ETC. ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ANOTHER ETC. ETC.

Case number: Appeal (civil) 1143 of 1973