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21 January 1980
Supreme Court 6 pages HARISH CHANDRA NIGAM Vs STATE OF U.F.
Case number: Appeal (civil) 559 of 1970 |
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17 January 1980
Supreme Court 7 pages KUSA & ORS. Vs STATE OF ORISSA
Bench: FAZALALI,SYED MURTAZA |
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17 January 1980
Supreme Court 9 pages MEHARBANSINGH Vs BHAGWANTSINGH AND OTHERS
Bench: SHINGAL,P.N. |
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16 January 1980
Supreme Court 3 pages STATE OF MADHYA PRADESH Vs SHANKER LAL & ORS.
Bench: UNTWALIA,N.L. |
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16 January 1980
Supreme Court 11 pages MANAGING DIRECTOR, UTTAR PRADESH WAREHOUSING CORPORATION &A Vs VINAY NARAYAN VAJPAYEE
Bench: SARKARIA,RANJIT SINGH |
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15 January 1980
Supreme Court 7 pages GRINDLAYS BANK LIMITED Vs THE INCOME TAX OFFICER, 'H' WARD COMPANIES, DISTRICT-IV,CAL
Case number: Appeal (civil) 2009 of 1978 |
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14 January 1980
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL-IICALCUTTA Vs KALYANJI MAVJI & COMPANY
Bench: PATHAK,R.S. |
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11 January 1980
Supreme Court 10 pages VINOD KUMAR CHOWDHRY Vs NARAIN DEVI TANEJA
Bench: KOSHAL,A.D. |
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21 December 1979
Supreme Court 17 pages BHIM SINGH & ANR. Vs KAN SINGH(AND VICE VERSA)
Bench: VENKATARAMIAH,E.S. (J) |
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21 December 1979
Supreme Court 18 pages STATE OF UTTAR PRADESH Vs KlSHORI LAL MINOCHA
Case number: Appeal (civil) 173 of 1969 |
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21 December 1979
Supreme Court 6 pages STATE (SPE HYDERABAD) Vs AIR COMMODORE KAILASH CHAND
Case number: Appeal (crl.) 259 of 1973 |
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21 December 1979
Supreme Court 29 pages SRI KRISHNA SINGH Vs MATHURA AHIR AND ORS.
Case number: Appeal (civil) 1802 of 1971 |
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21 December 1979
Supreme Court 8 pages NORTHERN INDIA CATERERS (INDIA) LTD. Vs LT. GOVERNOR OF DELHI
Bench: PATHAK,R.S. |
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21 December 1979
Supreme Court 17 pages PREMJI BHAI PARMAR & OTHERS ETC. Vs DELHI DEVELOPMENT AUTHORITY & OTHERS
Bench: DESAI,D.A. |
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20 December 1979
Supreme Court 17 pages DEWAN DAULAT RAI KAPOOR ETC. ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ANOTHER ETC. ETC.
Case number: Appeal (civil) 1143 of 1973 |