Showing 34711 - 34725 of 41947 judgements
12 February 1980
Supreme Court
8 pages
RALLIS INDIA LTD. Vs STATE OF ANDHRA PRADESH

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1897 of 1978

12 February 1980
Supreme Court
4 pages
SUBHASH CHANDRA AND ORS. Vs STATE OF U.P. AND ORS.

Case number: Special Leave Petition (Civil) 1262 of 1980

06 February 1980
Supreme Court
8 pages
DIRECTOR OF INDUSTRIES, U.P. AND ORS. Vs DEEP CHAND AGGARWAL

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 576 of 1970

06 February 1980
Supreme Court
8 pages
SHAH GUMMAN MAL Vs THE STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 47 of 1974

04 February 1980
Supreme Court
9 pages
JOLLY GEORGE VERGHESE & ANR. Vs THE BANK OF COCHIN

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1991 of 1979

04 February 1980
Supreme Court
63 pages
ALL SAINTS HIGH SCHOOL, HYDERABAD ETC. ETC. Vs GOVERNMENT OF ANDHRA PRADESH & ORS. ETC.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1280 of 1978

01 February 1980
Supreme Court
13 pages
P. S. R. SADHANANTHAM Vs ARUNACHALAM & ANR.

Bench: KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,DESAI, D.A.,PATHAK, R.S.,KOSHAL, A.D.
Case number: Writ Petition (Civil) 355 of 1979

01 February 1980
Supreme Court
19 pages
P. N. ESWARA IYER Vs THE REGISTRAR, SUPREME COURT OF INDIA

Bench: KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,DESAI, D.A.,PATHAK, R.S.,KOSHAL, A.D.
Case number: Writ Petition (Civil) 151 of 1979

30 January 1980
Supreme Court
3 pages
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs NARAIN SHANKER & ANR. ETC. ETC.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 6698 of 1979

30 January 1980
Supreme Court
3 pages
PABITRA N. RANA Vs UNION OF INDIA AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 1376 of 1979

29 January 1980
Supreme Court
3 pages
ASHOK KUMAR Vs STATE (DELHI ADMN.)

Bench: KRISHNAIYER,V.R.
Case number: Crl.A. No.-001094-001094 / 1995
Diary number: 3108 / 1995

28 January 1980
Supreme Court
2 pages
M. R. MINI (MINOR) REPRESENTED BY HER GUARDIAN & FATHER M.P Vs STATE OF KERALA AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 1220 of 1979

28 January 1980
Supreme Court
26 pages
JAGDISH SARAN & ORS. Vs UNION OF INDIA & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 214 of 1979

25 January 1980
Supreme Court
7 pages
NARENDRA BAHADUR TANDON Vs SHANKERLAL (SINCE DECEASED) BY LRS. AND ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 575 of 1970

22 January 1980
Supreme Court
5 pages
ARVIND @ ABASAHEB GANESH KULKARNI & ORS. Vs ANNA @ DHANPAL PARISA CHOUGULE & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 216 of 1970