Showing 34681 - 34695 of 41947 judgements
26 March 1980
Supreme Court
7 pages
SUNIL KUMAR BANERJEE Vs STATE OF WEST BENGAL AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1277 of 1975

26 March 1980
Supreme Court
30 pages
KATYANI DAYAL AND ORS. Vs UNION OF INDIA AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 147 of 1976

25 March 1980
Supreme Court
28 pages
RAMESH CHANDRA ETC. Vs STATE OF U.P. ETC.

Bench: CHANDRACHUD, Y.V. (CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D.
Case number: Appeal (civil) 1841 of 1978

21 March 1980
Supreme Court
3 pages
N. K. V. BROS (P) LTD. Vs M. KARUMAI AMMAL AND ORS. ETC.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 937 of 1980

21 March 1980
Supreme Court
7 pages
PRADESH KUMAR BAJPAI Vs BINOD BEHARI SARKAR

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1235 of 1970

19 March 1980
Supreme Court
24 pages
DMAI Vs

Bench: DESAI,D.A.
Case number: C.A. No.-002057-002058 / 1979
Diary number: 62492 / 1979

19 March 1980
Supreme Court
18 pages
CHARLES. K. SKARIA Vs DR.C.MATHEW

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 641 of 1980

12 March 1980
Supreme Court
10 pages
VISHESH KUMAR Vs SHANTI PRASAD

Bench: PATHAK,R.S.
Case number: Appeal Civil 2844 of 1979

11 March 1980
Supreme Court
8 pages
KUSHALBHAI MAHOJIBHAI PATEL Vs A FIRM OF MOHMADHUSSAIN RAHIMBUX

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1376 of 1970

10 March 1980
Supreme Court
6 pages
NIRANJAN SINGH & ANR. Vs PRABHAKAR RAJARAM KHAROTE & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 393 of 1980

10 March 1980
Supreme Court
11 pages
R. R. ENGINEERING CO. Vs ZILA PARISHAD, BAREILLY & ANR.

Bench: CHANDRACHUD, Y.V. ((CJ),KRISHNAIYER, V.R.,UNTWALIA, N.L.,SHINGAL, P.N.,KOSHAL, A.D.
Case number: Appeal (civil) 1528 of 1970

05 March 1980
Supreme Court
8 pages
ADVOCATE GENERAL, STATE OF BIHAR Vs MADHYA PRADESH KHAIR INDUSTRIES LTD.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 349 of 1974

05 March 1980
Supreme Court
15 pages
STATE OF GUJARAT & ANR. Vs VAGHELA DAYABHAI CHATURBHAI & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 281 of 1970

04 March 1980
Supreme Court
11 pages
STATE OF MAHARASHTRA Vs MOHD. YAKUB S/O ABDUL HAMID & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 335 of 1974

27 February 1980
Supreme Court
8 pages
FRANCES CORALIE MULLIN Vs W. C. KHAMBRA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 1524 of 1979