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27 February 1980
Supreme Court 5 pages MEET SINGH Vs STATE OF PUNJAB
Bench: DESAI,D.A. |
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27 February 1980
Supreme Court 18 pages KALLYANI Vs NARAYANAN AND ORS.
Case number: Appeal (civil) 2544 of 1969 |
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27 February 1980
Supreme Court 5 pages MANTOO MAJUMDAR & BASDEV SINGH Vs STATE OF BIHAR
Bench: KRISHNAIYER,V.R. |
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27 February 1980
Supreme Court 15 pages THE TULSIPUR SUGAR CO. LTD. Vs THE NOTIFIED AREA COMMITTEE, TULSIPUR
Bench: VENKATARAMIAH,E.S. (J) |
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26 February 1980
Supreme Court 3 pages UNION OF INDIA ETC. Vs K. R. TAHILIANI & ANR.
Bench: KRISHNAIYER,V.R. |
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22 February 1980
Supreme Court 4 pages STATE OF GUJARAT Vs PATEL BAVA KARSAN & ORS.
Bench: FAZALALI,SYED MURTAZA |
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21 February 1980
Supreme Court 4 pages BABU RAO PATEL Vs STATE OF DELHI
Bench: REDDY,O. CHINNAPPA (J) |
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20 February 1980
Supreme Court 4 pages SHYAM AMBALAL SIROYA Vs UNION OF INDIA AND OTHERS
Bench: KAILASAM,P.S. |
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20 February 1980
Supreme Court 6 pages RAMCHANDRA A. KAMAT Vs UNION OF INDIA AND ORS.
Bench: KAILASAM,P.S. |
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19 February 1980
Supreme Court 4 pages STATE OF U.P. Vs RAM BABU MISRA
Bench: REDDY,O. CHINNAPPA (J) |
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15 February 1980
Supreme Court 4 pages RAGHUNANDAN SINGH & ORS. Vs BRIJ MOHAN SINGH & ORS.
Bench: FAZALALI,SYED MURTAZA |
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15 February 1980
Supreme Court 9 pages HAZARI LAL Vs DELHI ADMINISTRATION
Bench: SARKARIA,RANJIT SINGH |
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14 February 1980
Supreme Court 5 pages NIROD BARAN BANERJEE Vs DY. COMMISSIONER OF HAZARI BAGH
Bench: FAZALALI,SYED MURTAZA |
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14 February 1980
Supreme Court 4 pages UTTAM CHAND Vs STATE OF MAHARASHTRA & ANR.
Case number: Appeal (civil) 1415 of 1970 |
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13 February 1980
Supreme Court 5 pages KASAMBHAI ARDUL REHMANBHAI SHAIKH Vs STATE OF GUJARAT & ANR.
Bench: BHAGWATI,P.N. |