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09 April 1980
Supreme Court 15 pages HARI DATT KAINTHLA & ANR. Vs STATE OF HIMACHAL PRADESH & ORS.
Bench: DESAI,D.A. |
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02 April 1980
Supreme Court 6 pages SANTOSH MEHTA Vs OM PRAKASH AND ANR.
Bench: KRISHNAIYER,V.R. |
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02 April 1980
Supreme Court 26 pages THE ISHWARI KHETAN SUGAR MILLS (P) LTD. & ANOTHER ETC. Vs THE STATE OF UTTAR PRADESH & ORS. ETC.
Bench: KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,DESAI, D.A.,PATHAK, R.S.,KOSHAL, A.D. |
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02 April 1980
Supreme Court 13 pages BHIMRAO ANNA INGAWALE AND OTHERS Vs STATE OF MAHARASHTRA
Bench: PATHAK,R.S. |
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01 April 1980
Supreme Court 12 pages STATE OF KERALA & ORS. ETC. Vs T.N. PETER & ANR. ETC.
Bench: KRISHNAIYER,V.R. |
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01 April 1980
Supreme Court 8 pages STATE OF JAMMU & KASHMIR Vs SANAULLAH MIR
Case number: Appeal (civil) 1347 of 1970 |
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01 April 1980
Supreme Court 3 pages KRISHAN LAL Vs STATE OF HARYANA
Bench: KRISHNAIYER,V.R. |
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31 March 1980
Supreme Court 2 pages SOM NATH Vs STATE OF HARYANA
Bench: KRISHNAIYER,V.R. |
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31 March 1980
Supreme Court 18 pages STATE OF U.P. AND ANR. Vs M. J. SIDDIQUI AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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31 March 1980
Supreme Court 3 pages RAGHBIR SINGH Vs STATE OF HARYANA
Bench: KRISHNAIYER,V.R. |
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28 March 1980
Supreme Court 5 pages NASIR AHEMED Vs ASSISTANT CUSTODIAN GENERAL, EVACUEE PROPERTY U.P., LUCKNOW
Bench: GUPTA,A.C. |
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28 March 1980
Supreme Court 10 pages JAI SINGH JAIRAM TYAGI ETC. Vs MAMANCHAND RATILAL AGARWAL AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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28 March 1980
Supreme Court 10 pages HIMALAYAN TILES & MARBLES (P) LTD. Vs FRANCIS VICTOR COUTINHO (DEAD) BY LRS & ORS.
Bench: FAZALALI,SYED MURTAZA |
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27 March 1980
Supreme Court 14 pages DR. RAJENDRA PRAKASH SHARMA Vs GYAN CHANDRA & ORS.
Bench: SARKARIA,RANJIT SINGH |
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27 March 1980
Supreme Court 17 pages THE PALACE ADMINISTRATION BOARD Vs RAMA VERMA BHARATHAN THAMPURAN & ORS.
Case number: Review Petition (Civil) 150 of 1979 |