Showing 34666 - 34680 of 41947 judgements
09 April 1980
Supreme Court
15 pages
HARI DATT KAINTHLA & ANR. Vs STATE OF HIMACHAL PRADESH & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 991 of 1975

02 April 1980
Supreme Court
6 pages
SANTOSH MEHTA Vs OM PRAKASH AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1445 of 1979

02 April 1980
Supreme Court
26 pages
THE ISHWARI KHETAN SUGAR MILLS (P) LTD. & ANOTHER ETC. Vs THE STATE OF UTTAR PRADESH & ORS. ETC.

Bench: KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,DESAI, D.A.,PATHAK, R.S.,KOSHAL, A.D.
Case number: Appeal Civil 1614 of 1979

02 April 1980
Supreme Court
13 pages
BHIMRAO ANNA INGAWALE AND OTHERS Vs STATE OF MAHARASHTRA

Bench: PATHAK,R.S.
Case number: Appeal Criminal 349 of 1979

01 April 1980
Supreme Court
12 pages
STATE OF KERALA & ORS. ETC. Vs T.N. PETER & ANR. ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 848 of 1977

01 April 1980
Supreme Court
8 pages
STATE OF JAMMU & KASHMIR Vs SANAULLAH MIR

Case number: Appeal (civil) 1347 of 1970

01 April 1980
Supreme Court
3 pages
KRISHAN LAL Vs STATE OF HARYANA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 339 of 1974

31 March 1980
Supreme Court
2 pages
SOM NATH Vs STATE OF HARYANA

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 3478 of 1979

31 March 1980
Supreme Court
18 pages
STATE OF U.P. AND ANR. Vs M. J. SIDDIQUI AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2869 of 1977

31 March 1980
Supreme Court
3 pages
RAGHBIR SINGH Vs STATE OF HARYANA

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition(Criminal) 91 of 1984

28 March 1980
Supreme Court
5 pages
NASIR AHEMED Vs ASSISTANT CUSTODIAN GENERAL, EVACUEE PROPERTY U.P., LUCKNOW

Bench: GUPTA,A.C.
Case number: Appeal Civil 512 of 1970

28 March 1980
Supreme Court
10 pages
JAI SINGH JAIRAM TYAGI ETC. Vs MAMANCHAND RATILAL AGARWAL AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 708 of 1978

28 March 1980
Supreme Court
10 pages
HIMALAYAN TILES & MARBLES (P) LTD. Vs FRANCIS VICTOR COUTINHO (DEAD) BY LRS & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1098 of 1971

27 March 1980
Supreme Court
14 pages
DR. RAJENDRA PRAKASH SHARMA Vs GYAN CHANDRA & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 424 of 1979

27 March 1980
Supreme Court
17 pages
THE PALACE ADMINISTRATION BOARD Vs RAMA VERMA BHARATHAN THAMPURAN & ORS.

Case number: Review Petition (Civil) 150 of 1979