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08 May 1980
Supreme Court 7 pages STATE OF UTTAR PRADESH Vs ATA MOHD.
Bench: KAILASAM,P.S. |
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08 May 1980
Supreme Court 5 pages MANIK CHAND AND ANR. Vs RAMACHANDRA SON OF CHAWRIRAJ
Bench: KAILASAM,P.S. |
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08 May 1980
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, PATIALA Vs PIARA SINGH
Bench: PATHAK,R.S. |
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07 May 1980
Supreme Court 5 pages SHALIMAR ROPE WORKS LTD. Vs ABDUL HUSSAIN H. M. HASAN BHAI RASSIWALA AND ORS.
Bench: UNTWALIA,N.L. |
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07 May 1980
Supreme Court 7 pages RAM SWAROOP RAI Vs LILAVATHI
Bench: KRISHNAIYER,V.R. |
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07 May 1980
Supreme Court 8 pages RAJ KANTA Vs FINANCIAL COMMISSIONER, PUNJAB AND ANR.
Bench: FAZALALI,SYED MURTAZA |
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07 May 1980
Supreme Court 45 pages TARA PRASAD SINGH ETC. ETC. Vs UNION OF INDIA & OTHERS
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,SARKARIA, R.S. & UNTWALIA, N.L.,KAILASAM, P.S. & TULZAPURKAR, V.D. |
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07 May 1980
Supreme Court 11 pages JAMNADAS DHARAMDAS Vs DR. J. JOSEPH FERREIRA AND ANR.
Bench: KAILASAM,P.S. |
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02 May 1980
Supreme Court 20 pages RAJENDRA KUMAR JAIN ETC. Vs STATE THROUGH SPECIAL POLICE ESTABLISHMENT AND ORS. ETC.ETC
Case number: Appeal (crl.) 287 of 1979 |
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02 May 1980
Supreme Court 7 pages VISHNU AWATAR ETC. Vs SHIV AUTAR AND ORS.
Bench: KRISHNAIYER,V.R. |
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01 May 1980
Supreme Court 6 pages WORKMEN OF SUDDER WORKSHOP OF JOREHAUT TEA CO. LTD. Vs ITS MANAGEMENT AND VICE-VERSA
Case number: Appeal (civil) 1303 of 1972 |
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01 May 1980
Supreme Court 16 pages BAR COUNCIL OF DELHI AND ANR. ETC. Vs SURJEET SINGH AND ORS. ETC. ETC.
Bench: UNTWALIA,N.L. |
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30 April 1980
Supreme Court 13 pages RAMESH KAUSHIK Vs B. L. VIG, SUPERINTENDENT AND ANR.
Bench: KRISHNAIYER,V.R. |
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30 April 1980
Supreme Court 12 pages STATE BANK OF SAURASHTRA Vs CHITRANJAN RANGNATH RAJA AND ANR.
Bench: DESAI,D.A. |
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30 April 1980
Supreme Court 11 pages DR. J. P. KULSHRESHTHA AND ORS. Vs CHANCELLOR, ALLAHABAD UNIVERSITY, RAJ BHAWAN AND ORS.
Case number: Appeal (civil) 1524 of 1977 |