Showing 34621 - 34635 of 41947 judgements
08 May 1980
Supreme Court
7 pages
STATE OF UTTAR PRADESH Vs ATA MOHD.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1513 of 1970

08 May 1980
Supreme Court
5 pages
MANIK CHAND AND ANR. Vs RAMACHANDRA SON OF CHAWRIRAJ

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1548 of 1970

08 May 1980
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX, PATIALA Vs PIARA SINGH

Bench: PATHAK,R.S.
Case number: Appeal Civil 2752 of 1972

07 May 1980
Supreme Court
5 pages
SHALIMAR ROPE WORKS LTD. Vs ABDUL HUSSAIN H. M. HASAN BHAI RASSIWALA AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 366 of 1979

07 May 1980
Supreme Court
7 pages
RAM SWAROOP RAI Vs LILAVATHI

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2109 of 1979

07 May 1980
Supreme Court
8 pages
RAJ KANTA Vs FINANCIAL COMMISSIONER, PUNJAB AND ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1270 of 1970

07 May 1980
Supreme Court
45 pages
TARA PRASAD SINGH ETC. ETC. Vs UNION OF INDIA & OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,SARKARIA, R.S. & UNTWALIA, N.L.,KAILASAM, P.S. & TULZAPURKAR, V.D.
Case number: Writ Petition (Civil) 111 of 1977

07 May 1980
Supreme Court
11 pages
JAMNADAS DHARAMDAS Vs DR. J. JOSEPH FERREIRA AND ANR.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 531 of 1979

02 May 1980
Supreme Court
20 pages
RAJENDRA KUMAR JAIN ETC. Vs STATE THROUGH SPECIAL POLICE ESTABLISHMENT AND ORS. ETC.ETC

Case number: Appeal (crl.) 287 of 1979

02 May 1980
Supreme Court
7 pages
VISHNU AWATAR ETC. Vs SHIV AUTAR AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 9945 of 1979

01 May 1980
Supreme Court
6 pages
WORKMEN OF SUDDER WORKSHOP OF JOREHAUT TEA CO. LTD. Vs ITS MANAGEMENT AND VICE-VERSA

Case number: Appeal (civil) 1303 of 1972

01 May 1980
Supreme Court
16 pages
BAR COUNCIL OF DELHI AND ANR. ETC. Vs SURJEET SINGH AND ORS. ETC. ETC.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2224 of 1979

30 April 1980
Supreme Court
13 pages
RAMESH KAUSHIK Vs B. L. VIG, SUPERINTENDENT AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 393 of 1980

30 April 1980
Supreme Court
12 pages
STATE BANK OF SAURASHTRA Vs CHITRANJAN RANGNATH RAJA AND ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 1058 of 1970

30 April 1980
Supreme Court
11 pages
DR. J. P. KULSHRESHTHA AND ORS. Vs CHANCELLOR, ALLAHABAD UNIVERSITY, RAJ BHAWAN AND ORS.

Case number: Appeal (civil) 1524 of 1977