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15 April 1980
Supreme Court 7 pages ANANTHARAM VEERASINGAIAH & CO. Vs COMMISSIONER OF INCOME TAX, A.P.
Bench: PATHAK,R.S. |
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15 April 1980
Supreme Court 43 pages CONSOLIDATED COFFEE LTD. AND ANR. ETC. Vs COFFEE BOARD, BANGALORE ETC. ETC.
Bench: TULZAPURKAR,V.D. |
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14 April 1980
Supreme Court 8 pages OIL AND NATURAL GAS COMMISSION AND ORS. Vs DR. MOHD. S. ISKENDER ALI
Bench: FAZALALI,SYED MURTAZA |
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11 April 1980
Supreme Court 6 pages R.R. VERMA AND ORS. Vs UNION OF INDIA AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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11 April 1980
Supreme Court 8 pages DEJAPADA DAS AND ANR. Vs UNION OF INDIA AND ORS.
Bench: KRISHNAIYER,V.R. |
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11 April 1980
Supreme Court 68 pages V. C. SHUKLA Vs STATE (DELHI ADMINISTRATION)
Bench: FAZALALI,SYED MURTAZA |
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11 April 1980
Supreme Court 16 pages HARJEET SINGH ETC. Vs UNION OF INDIA AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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11 April 1980
Supreme Court 6 pages MAHINDRA NATH SHUKLA AND ORS. Vs STATE OF BIHAR AND ORS. ETC.
Bench: KRISHNAIYER,V.R. |
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11 April 1980
Supreme Court 12 pages AMRIK SINGH AND ORS. Vs UNION OF INDIA AND ORS.
Bench: KRISHNAIYER,V.R. |
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10 April 1980
Supreme Court 8 pages RAJENDRA NARAIN SINGH AND OTHERS Vs STATE OF BIHAR AND OTHERS
Bench: GUPTA,A.C. |
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10 April 1980
Supreme Court 5 pages SULTAN AHMD. OWASI Vs MOHD. OSMAN SHAHEED AND ORS.
Case number: Appeal (civil) 2036 of 1979 |
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10 April 1980
Supreme Court 5 pages PARASRAM HARNAND RAO Vs SHANTI PRASAD NARINDER KUMAR JAIN & ANR.
Bench: FAZALALI,SYED MURTAZA |
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09 April 1980
Supreme Court 32 pages GURBAKSH SINGH SIBBIA ETC. Vs STATE OF PUNJAB
Bench: CHANDRACHUD, Y.V. (CJ),BHAGWATI, P.N.,UNTWALIA, N.L.,PATHAK, R.S.,REDDY, O. CHINNAPPA (J) |
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09 April 1980
Supreme Court 6 pages MAHALAXMI SUGAR MILLS CO. LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI
Bench: PATHAK,R.S. |
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09 April 1980
Supreme Court 9 pages LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD Vs COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA
Bench: PATHAK,R.S. |