Showing 34636 - 34650 of 41947 judgements
29 April 1980
Supreme Court
8 pages
SANTOSH GUPTA Vs STATE BANK OF PATIALA

Case number: Appeal (civil) 3563 of 1979

29 April 1980
Supreme Court
7 pages
UNION OF INDIA Vs J. K. GAS PLANT

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1273 of 1970

29 April 1980
Supreme Court
23 pages
PREM SHANKAR SHUKLA Vs DELHI ADMINISTRATION

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 1079 of 1979

25 April 1980
Supreme Court
15 pages
RAJA MALLAIAH AND ANR. Vs ANIL KISHORE AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 3427 of 1979

24 April 1980
Supreme Court
9 pages
STATE OF WEST BENGAL AND ANR. Vs SURENDRA NATH BHATTACHARYA AND ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 140 of 1969

23 April 1980
Supreme Court
37 pages
KAMAL KANTI DUTTA AND ORS. Vs UNION OF INDIA AND ORS.

Bench: CHANDRACHUD, Y.V. (CJ),UNTWALIA, N.L.,KAILASAM, P.S.,DESAI, D.A.,VENKATARAMIAH, E.S. (J)
Case number: Writ Petition (Civil) 66 of 1974

22 April 1980
Supreme Court
6 pages
K. DHEENADHAYALAN Vs STATE OF TAMIL NADU AND ANR.

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 461 of 1979

21 April 1980
Supreme Court
13 pages
STATE OF HARYANA AND ORS. Vs JAGE RAM AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1507 of 1969

21 April 1980
Supreme Court
13 pages
BAI DOSABAI Vs MATHURDAS GOVINDDAS AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1147 of 1978

18 April 1980
Supreme Court
7 pages
SABIR AHMED Vs UNION OF INDIA AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Writ Petition (Civil) 168 of 1980

17 April 1980
Supreme Court
4 pages
UMA SHANKAR SHARMA Vs THE UNION OF INDIA AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 2994 of 1979

17 April 1980
Supreme Court
4 pages
JAVED NIAZ BEG AND ANR. Vs UNION OF INDIA AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 660 of 1980

16 April 1980
Supreme Court
33 pages
JIT RAM SHIV KUMAR & ORS ETC. Vs STATE OF HARYANA

Bench: KAILASAM,P.S.
Case number: C.A. No.-001237-001237 / 1970
Diary number: 60028 / 1970
Advocates: PREM MALHOTRA Vs RAJINDER NARAIN & CO.

16 April 1980
Supreme Court
11 pages
MAIMOONA KHATUN AND ANR. Vs STATE OF U.P. AND ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1523 of 1970

15 April 1980
Supreme Court
4 pages
NEPAL SINGH Vs STATE OF U.P. AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 621 of 1975