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31 July 1980
Supreme Court 25 pages BALKISHAN A. DEVIDAYAL ETC. Vs STATE OF MAHARASHTRA ETC.
Bench: SARKARIA,RANJIT SINGH |
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31 July 1980
Supreme Court 6 pages COL. AVTAR SINGH SEKHON Vs UNION OF INDIA
Bench: KRISHNAIYER,V.R. |
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30 July 1980
Supreme Court 0 pages STATE OF GUJARAT & ORS. Vs RAMAN LAL KESHAV LAL & ORS.
Bench: Y.V. Chandrachud CJ,E.S. Venkataramiah,N.L. Untwalia,P.S. Kailasam,R.S. |
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30 July 1980
Supreme Court 5 pages K.K. KRISHNAN Vs M.K. VIJAYA RAGHAVAN
Bench: REDDY,O. CHINNAPPA (J) |
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30 July 1980
Supreme Court 9 pages C. C. PADMANABHAN & OTHERS Vs THE DIRECTOR OF PUBLIC INSTRUCTIONS AND OTHERS
Bench: KOSHAL,A.D. |
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29 July 1980
Supreme Court 15 pages MUNICIPAL COUNCIL, RATLAM Vs VIRDI CHAND .
Bench: KRISHNAIYER,V.R. |
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29 July 1980
Supreme Court 6 pages SHRISHAILAGOUDA AND OTHERS ETC. Vs GURUSANGAPPA RAMASOMAPPA DESAI AND ANOTHER
Bench: GUPTA,A.C. |
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29 July 1980
Supreme Court 4 pages M. N. DODAMANI & ORS. Vs U. S. D. WALIKAR (DEAD) BY LEGAL REPRESENTATIVES &ORS.
Bench: GUPTA,A.C. |
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28 July 1980
Supreme Court 4 pages RAJPATI Vs BACHAN & ANR.
Bench: FAZALALI,SYED MURTAZA |
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24 July 1980
Supreme Court 6 pages SADA KAUR Vs BAKHTAWAR SINGH AND ORS.
Bench: GUPTA,A.C. |
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23 July 1980
Supreme Court 4 pages SHRI DIGVIJAY WOOLLEN MILLS LTD. ETC. Vs MAHENDRA PRATAPRAI BUCH ETC.
Bench: GUPTA,A.C. |
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23 July 1980
Supreme Court 10 pages THAMMANNA Vs K. VEERA REDDY & ORS.
Bench: KAILASAM,P.S. |
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23 July 1980
Supreme Court 4 pages ANNA TRANSPORT CORPORATION LTD. Vs REGIONAL TRANSPORT AUTHORITY, DHARMAPURI & ORS.
Bench: SHINGAL,P.N. |
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22 July 1980
Supreme Court 49 pages SHYAM SUNDER PRASAD SINGH & ORS. Vs STATE OF BIHAR & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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23 June 1980
Supreme Court 4 pages RAZIA UMAR BAKSHI Vs UNION OF INDIA AND ORS.
Case number: Writ Petition (Civil) 631 of 1980 |