Showing 34591 - 34605 of 41947 judgements
31 July 1980
Supreme Court
25 pages
BALKISHAN A. DEVIDAYAL ETC. Vs STATE OF MAHARASHTRA ETC.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 208 of 1974

31 July 1980
Supreme Court
6 pages
COL. AVTAR SINGH SEKHON Vs UNION OF INDIA

Bench: KRISHNAIYER,V.R.
Case number: Review Petition (Civil) 104 of 1980

30 July 1980
Supreme Court
0 pages
STATE OF GUJARAT & ORS. Vs RAMAN LAL KESHAV LAL & ORS.

Bench: Y.V. Chandrachud CJ,E.S. Venkataramiah,N.L. Untwalia,P.S. Kailasam,R.S.
Case number: Appeal (civil) 359 of 1978

30 July 1980
Supreme Court
5 pages
K.K. KRISHNAN Vs M.K. VIJAYA RAGHAVAN

Bench: REDDY,O. CHINNAPPA (J)
Case number: C.A. No.-000140-000140 / 1979
Diary number: 62317 / 1979
Advocates: SAHARYA & CO. Vs

30 July 1980
Supreme Court
9 pages
C. C. PADMANABHAN & OTHERS Vs THE DIRECTOR OF PUBLIC INSTRUCTIONS AND OTHERS

Bench: KOSHAL,A.D.
Case number: Appeal Civil 3520 of 1979

29 July 1980
Supreme Court
15 pages
MUNICIPAL COUNCIL, RATLAM Vs VIRDI CHAND .

Bench: KRISHNAIYER,V.R.
Case number: SLP(Crl) No.-002856-002856 / 1979
Diary number: 61117 / 1979
Advocates: SUSHIL KUMAR JAIN Vs

29 July 1980
Supreme Court
6 pages
SHRISHAILAGOUDA AND OTHERS ETC. Vs GURUSANGAPPA RAMASOMAPPA DESAI AND ANOTHER

Bench: GUPTA,A.C.
Case number: Appeal Civil 345 of 1969

29 July 1980
Supreme Court
4 pages
M. N. DODAMANI & ORS. Vs U. S. D. WALIKAR (DEAD) BY LEGAL REPRESENTATIVES &ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 691 of 1970

28 July 1980
Supreme Court
4 pages
RAJPATI Vs BACHAN & ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 474 of 1980

24 July 1980
Supreme Court
6 pages
SADA KAUR Vs BAKHTAWAR SINGH AND ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1057 of 1970

23 July 1980
Supreme Court
4 pages
SHRI DIGVIJAY WOOLLEN MILLS LTD. ETC. Vs MAHENDRA PRATAPRAI BUCH ETC.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1088 of 1976

23 July 1980
Supreme Court
10 pages
THAMMANNA Vs K. VEERA REDDY & ORS.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1950 of 1979

23 July 1980
Supreme Court
4 pages
ANNA TRANSPORT CORPORATION LTD. Vs REGIONAL TRANSPORT AUTHORITY, DHARMAPURI & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 2780 of 1977

22 July 1980
Supreme Court
49 pages
SHYAM SUNDER PRASAD SINGH & ORS. Vs STATE OF BIHAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 114 of 1976

23 June 1980
Supreme Court
4 pages
RAZIA UMAR BAKSHI Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (Civil) 631 of 1980