Judgements

03 June 1980
Supreme Court
8 pages

TRAVAVANCORE TEA CO. LTD. ETC. Vs STATE OF KERALA AND ORS.

Case number: Appeal (civil) 437 of 1970

09 May 1980
Supreme Court
13 pages

RAMZAN Vs MS. JINDO((BY L.R.'S) .

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: C.A. No.-000014-000014 / 1979
Diary number: 62253 / 1979
Advocates: ARVIND MINOCHA Vs

09 May 1980
Supreme Court
24 pages

SETH NAND LAL & ANR. Vs STATE OF HARYANA & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Appeal Civil 136 of 1977

09 May 1980
Supreme Court
28 pages

SASANKA SEKHAR MAITY & ORS. ETC. Vs UNION OF INDIA & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Writ Petition (Civil) 111 of 1979

09 May 1980
Supreme Court
30 pages

RAGHBIR SINGH GILL Vs GURCHARAN SINGH TOHRA & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1035 of 1978

09 May 1980
Supreme Court
6 pages

DEPUTY COMMISSIONER, SALES TAX (LAW) BOARD OF REVENUE(TAXES Vs PIO FOOD PACKERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 2398 of 1978

09 May 1980
Supreme Court
16 pages

EMPIRE JUTE CO. LTD. Vs COMMISSIONER OF INCOME TAX

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1197 of 1974

09 May 1980
Supreme Court
20 pages

SUPERINTENDENCE COMPANY OF INDIA (P) LTD. Vs KRISHAN MURGAI

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1933 of 1979

09 May 1980
Supreme Court
28 pages

KASTURI LAL LAKSHMI REDDY Vs STATE OF JAMMU AND KASHMIR & ANOTHER

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 481 of 1979

09 May 1980
Supreme Court
40 pages

WAMAN RAO & ORS. ETC. ETC. Vs UNION OF INDIA AND ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Writ Petition (Civil) 656 of 1977

09 May 1980
Supreme Court
15 pages

NISHI MAGHU ETC. ETC. Vs STATE OF JAMMU AND KASHMIR AND ORS.

Bench: GUPTA,A.C.
Case number: Writ Petition (Civil) 1488 of 1980

09 May 1980
Supreme Court
9 pages

STATE OF MADHYA PRADESH Vs RAM RATAN

Bench: DESAI,D.A.
Case number: Appeal Civil 422 of 1980

09 May 1980
Supreme Court
17 pages

AMBIKA PRASAD MISHRA ETC. Vs STATE OF U.P. AND ORS. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Writ Petition (Civil) 1543 of 1977

08 May 1980
Supreme Court
13 pages

FAZLUNBI Vs K. KHADER VALI AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 156 of 1980

08 May 1980
Supreme Court
11 pages

DELHI CLOTH AND GENERAL MILLS CO. LTD. Vs STATE OF RAJASTHAN AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 2453 of 1977