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21 August 1980
Supreme Court 7 pages GURCHARAN SINGH & ORS. Vs V. K. KAUSHAL
Bench: PATHAK,R.S. |
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21 August 1980
Supreme Court 12 pages MANGAT RAI & ANR. Vs KIDAR NATH & ORS.
Bench: FAZALALI,SYED MURTAZA |
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19 August 1980
Supreme Court 5 pages STATE OF TAMIL NADU & ORS. Vs M.N. SUNDARAJAN
Bench: SARKARIA,RANJIT SINGH |
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19 August 1980
Supreme Court 18 pages BALESHWAR DASS & ORS. ETC. Vs STATE OF U.P. & ORS. ETC.
Bench: KRISHNAIYER,V.R. |
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18 August 1980
Supreme Court 8 pages CHAMPAK LAL H. THAKKAR AND OTHERS Vs STATE OF GUJARAT AND ANOTHER
Case number: Appeal (crl.) 606 of 1979 |
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18 August 1980
Supreme Court 9 pages BALDEV RAJ CHADHA Vs UNION OF INDIA & ORS.
Bench: KRISHNAIYER,V.R. |
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14 August 1980
Supreme Court 20 pages NEW SATGRAM ENGINEERING WORKS & ANR. Vs UNION OF INDIA & ORS. AND VICE VERSA
Bench: SEN,A.P. (J) |
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14 August 1980
Supreme Court 4 pages RAFIQ Vs STATE OF U.P.
Bench: KRISHNAIYER,V.R. |
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12 August 1980
Supreme Court 9 pages STATE OF GUJARAT & ORS. Vs LAL SINGH KISHAN SINGH
Case number: Appeal (crl.) 20 of 1975 |
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07 August 1980
Supreme Court 14 pages INDUSTRIAL SUPPLIES PVT. LTD. & ANR Vs UNION OF INDIA & ORS.(AND VICE VERSA)
Bench: SEN,A.P. (J) |
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05 August 1980
Supreme Court 2 pages NANHU & ORS. ETC. Vs DELHI ADMINISTRATION & ORS.
Bench: KRISHNAIYER,V.R. |
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05 August 1980
Supreme Court 6 pages AZAD RICKHAW PULLERS UNION (REGD.) CH. TOWN HALL, AMRITSAR Vs STATE OF PUNJAB & OTHERS
Bench: KRISHNAIYER,V.R. |
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04 August 1980
Supreme Court 10 pages HASMUKH S/O BHAGWANJI M. PATEL Vs THE STATE OF GUJARAT & ORS.
Case number: Writ Petition (Civil) 449 of 1980 |
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01 August 1980
Supreme Court 8 pages GANGA RAMCHAND BHARVANI Vs UNDER SECRETARY TO THE GOVERNMENT OF MAHARASHTRA & ORS.
Bench: SARKARIA,RANJIT SINGH |
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31 July 1980
Supreme Court 115 pages MINERVA MILLS LTD. & ORS. Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,GUPTA, A.C.,UNTWALIA, N.L.,KAILASAM, P.S. |