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05 September 1980
Supreme Court 3 pages REGIONAL TRANSPORT OFFICER CHITTOOR ETC. Vs ASSOCIATED TRANSPORT, MADRAS (P) LTD. & ORS.
Bench: KRISHNAIYER,V.R. |
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04 September 1980
Supreme Court 7 pages JAWAHARLAL NEHRU UNIVERSITY Vs B.S. NARWAL
Bench: REDDY,O. CHINNAPPA (J) |
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04 September 1980
Supreme Court 5 pages V. B. RAJU Vs STATE OF GUJARAT & ANR.
Case number: Appeal (civil) 1134 of 1974 |
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04 September 1980
Supreme Court 11 pages V. B. RAJU Vs UNION OF INDIA & OTHERS
Bench: KOSHAL,A.D. |
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29 August 1980
Supreme Court 4 pages MADAN LAL Vs MST. GOPI & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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29 August 1980
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD Vs TOSHOKU LTD., GUNTUR ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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28 August 1980
Supreme Court 6 pages STATE OF ANDHRA PRADESH Vs P. T. APPAIAH AND ANOTHER
Bench: GUPTA,A.C. |
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27 August 1980
Supreme Court 13 pages U.P. CO-OPERATIVE CANE UNION FEDERATION LTD. & ANOTHER Vs LILADHAR & OTHERS
Bench: DESAI,D.A. |
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27 August 1980
Supreme Court 6 pages LAND ACQUISITION COLLECTOR & ANR. Vs DURGA PADA MUKHERJEE & OTHERS
Bench: KOSHAL,A.D. |
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26 August 1980
Supreme Court 9 pages UNION OF INDIA & ORS. Vs RAMACHANDRA SAMBHAJI KANDEKAR ETC.
Bench: BHAGWATI,P.N. |
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26 August 1980
Supreme Court 13 pages THE TRUSTEES OF THE PORT OF BOMBAY Vs THE PREMIER AUTOMOBILES LTD.
Bench: SHINGAL,P.N. |
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26 August 1980
Supreme Court 7 pages L. B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT Vs C.I.T. U.P., LUCKNOW
Bench: BHAGWATI,P.N. |
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26 August 1980
Supreme Court 8 pages THE COMMISSIONER OF SALES TAX, U.P. Vs BISHAMBER SINGH LAYAQ RAM
Bench: SEN,A.P. (J) |
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22 August 1980
Supreme Court 5 pages GIAN SINGH MANN Vs THE HIGH COURT OF PUNJAB AND HARYANA AND ANR.
Bench: PATHAK,R.S. |
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22 August 1980
Supreme Court 8 pages JAIN INK MANUFACTURING COMPANY Vs LIFE INSURANCE CORPORATION OF INDIA & ANR.
Bench: FAZALALI,SYED MURTAZA |