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02 March 1981
Supreme Court 10 pages EX.CAPT.R.S. DHULL Vs CHIEF SECRETARY, GOVT.OF HARYANA ETC.
Bench: ISLAM,BAHARUL (J) |
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02 March 1981
Supreme Court 8 pages GENERAL GOVT. SERVANTS CO-OPERATIVE HOUSING SOCIETY LTD.,AG Vs WAHAB UDDIN & ORS. ETC. ETC.
Bench: ISLAM,BAHARUL (J) |
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27 February 1981
Supreme Court 10 pages ARTI SAPRU Vs STATE OF JAMMU AND KASHMIR & OTHERS
Bench: PATHAK,R.S. |
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27 February 1981
Supreme Court 4 pages NEW INDIA SUGAR WORKS ETC. ETC. Vs STATE OF UTTAR PRADESH AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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26 February 1981
Supreme Court 5 pages CORPORATION OF THE CITY OF NAGPUR CIVIL LINES, NAGPUR & ANR Vs RAMCHANDRA S/O GURUNATH MODAK & ORS.
Bench: FAZALALI,SYED MURTAZA |
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25 February 1981
Supreme Court 8 pages RAM CHANDER Vs STATE OF HARYANA
Bench: REDDY,O. CHINNAPPA (J) |
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24 February 1981
Supreme Court 9 pages THE STATE OF HARYANA Vs SHER SINGH .
Bench: ISLAM,BAHARUL (J) |
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20 February 1981
Supreme Court 10 pages SRI SRI KALIMATA THAKURANI & SRI SRI RAGHUNATH JEW & ORS.ET Vs UNION OF INDIA & ORS.
Bench: FAZALALI,SYED MURTAZA |
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20 February 1981
Supreme Court 3 pages STATE OF PUNJAB Vs CHARAN SINGH
Bench: REDDY,O. CHINNAPPA (J) |
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20 February 1981
Supreme Court 21 pages HARCHARAN SINGH Vs SHIV RANI AND ORS.
Bench: TULZAPURKAR,V.D. |
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19 February 1981
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. Vs B. C. SRINIVASA SETTY, ETC. ETC.
Bench: PATHAK,R.S. |
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19 February 1981
Supreme Court 2 pages EXPRESS NEWSPAPERS LTD. Vs THE STATE OF MADRAS
Bench: KOSHAL,A.D. |
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18 February 1981
Supreme Court 13 pages MAN MOHAN TULI Vs MUNICIPAL CORPORATION OF DELHI & ORS.
Bench: FAZALALI,SYED MURTAZA |
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18 February 1981
Supreme Court 7 pages CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH & ANR. Vs V.J. CORNELIUS ETC.
Bench: SEN,A.P. (J) |
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18 February 1981
Supreme Court 16 pages MST. ZOHARA KHATOON Vs MOHD. IBRAHIM
Bench: FAZALALI,SYED MURTAZA |