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30 January 1981
Supreme Court 6 pages RAINBOW STEELS LTD. AND ANR. Vs COMMISSIONER OF SALES TAX, UTTAR PRADESH AND ANR.
Bench: TULZAPURKAR,V.D. |
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30 January 1981
Supreme Court 8 pages KIRIT KUMAR CHAMAN LAL KUNDALIYA Vs STATE OF GUJARAT & ORS.
Bench: FAZALALI,SYED MURTAZA |
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30 January 1981
Supreme Court 3 pages STATE OF MAHARASHTRA Vs KAPUR CHAND KESARIMAL JAIN
Bench: KOSHAL,A.D. |
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29 January 1981
Supreme Court 5 pages STATE OF PUNJAB & ORS. Vs RAJA RAM & ORS.
Bench: ISLAM,BAHARUL (J) |
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27 January 1981
Supreme Court 13 pages STATE OF KARNATAKA Vs HEMAREDDY ALIAS VEMAREDDY AND ANR.
Bench: VARADARAJAN,A. (J) |
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23 January 1981
Supreme Court 15 pages K. JANARDHAN PILLAI & ANR. ETC. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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15 January 1981
Supreme Court 18 pages STATE OF PUNJAB Vs WASSON SINGH AND FIVE OTHERS
Case number: Appeal (crl.) 499 of 1976 |
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15 January 1981
Supreme Court 12 pages SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL Vs SATYEN BHOWMICK AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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15 January 1981
Supreme Court 19 pages VIDYA CHARAN SHUKLA Vs PURSHOTTAM LAL KAUSHIK
Bench: SARKARIA,RANJIT SINGH |
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14 January 1981
Supreme Court 9 pages RAJASTHAN PHARMACEUTICAL LABORATORY, BANGALORE AND TWOOTHER Vs STATE OF KARNATAKA
Bench: GUPTA,A.C. |
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13 January 1981
Supreme Court 4 pages S. A. SUNDARARAJAN Vs A. P. V. RAJENDRAN
Bench: PATHAK,R.S. |
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13 January 1981
Supreme Court 52 pages SWADESHI COTTON MILLS Vs UNION OF INDIA
Bench: REDDY,O. CHINNAPPA (J) |
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13 January 1981
Supreme Court 15 pages FRANCIS CORALIE MULLIN Vs THE ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS.
Case number: Writ Petition(Criminal) 3042 of 1980 |
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09 January 1981
Supreme Court 5 pages ASHOK KUMAR & ORS. Vs ADDITIONAL DISTRICT JUDGE, NAINITAL & ORS.
Bench: FAZALALI,SYED MURTAZA |
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09 January 1981
Supreme Court 6 pages AJITSINGH THAKURSINGH & ANR. Vs STATE OF GUJARAT
Bench: PATHAK,R.S. |