Showing 34456 - 34470 of 41947 judgements
17 February 1981
Supreme Court
11 pages
UNION OF INDIA & ORS. Vs R. C. JAIN & ORS.

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Civil 3351 of 1979

17 February 1981
Supreme Court
4 pages
STATE OF ASSAM Vs JITENDRA KUMAR SENAPATI & OTHERS

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1947 of 1970

17 February 1981
Supreme Court
23 pages
RAMESHCHANDRA KACHARDAS PORWAL & ORS. Vs STATE OF MAHARASHTRA & ORS. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 692 of 1981

16 February 1981
Supreme Court
8 pages
OM PRAKASH SUD ETC. ETC. Vs STATE OF J & K & ORS. ETC. ETC.

Bench: ISLAM,BAHARUL (J)
Case number: Writ Petition (Civil) 3464 of 1980

13 February 1981
Supreme Court
12 pages
RADHAKANTA DEB & ANR. Vs COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS, ORISSA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 318 of 1970

11 February 1981
Supreme Court
8 pages
BHAGWAN DASS JAIN Vs UNION OF INDIA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 8720 of 1979

11 February 1981
Supreme Court
10 pages
LALAPPA LINGAPPA & ORS. Vs LAXMI VISHNU TEXTILE MILLS LTD., SHOLAPUR

Bench: SEN,A.P. (J)
Case number: Appeal Civil 436 of 1980

11 February 1981
Supreme Court
7 pages
UNION OF INDIA & ORS. Vs M. B. PATNAIK & ORS.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 2119 of 1979

11 February 1981
Supreme Court
5 pages
AKHILESH PRASAD Vs UNION TERRITORY OF MIZORAM

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 439 of 1980

11 February 1981
Supreme Court
9 pages
DUDH NATH PANDEY Vs THE STATE OF U.P.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 163aa of 1979

11 February 1981
Supreme Court
6 pages
DR. C. GIRIJAMBAL Vs GOVT. OF ANDHRA PRADESH

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1173 of 1979

06 February 1981
Supreme Court
6 pages
KSHITISH CHANDRA BOSE Vs COMMISSIONER OF RANCHI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1034 of 1971

05 February 1981
Supreme Court
3 pages
CHHANGANLAL MANSUKHLAL & ANR. Vs K. K. BHATT & ANR.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1967 of 1975

05 February 1981
Supreme Court
16 pages
STATE OF TAMIL NADU Vs HIND STONE ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2602 of 1980

04 February 1981
Supreme Court
4 pages
MANAGING DIRECTOR, CHALTHAN VIBHAG SAHAKARIKHAND UDYOG, CHA Vs GOVERNMENT LABOUR OFFICER & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 1122 of 1981