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13 March 1981
Supreme Court 9 pages GUDA VIJAYALAKSHMI Vs GUDA RAMCHANDRA SEKHARA SASTRY
Bench: TULZAPURKAR,V.D. |
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12 March 1981
Supreme Court 4 pages SURJEET SINGH & ANR. Vs UNION OF INDIA & ORS.
Bench: KOSHAL,A.D. |
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12 March 1981
Supreme Court 8 pages AHMEDABAD MANUFACTURING & CALICO PRINTING CO. LTD. Vs WORKMEN & ANR.
Bench: MISRA,R.B. (J) |
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12 March 1981
Supreme Court 3 pages STATE OF RAJASTHAN Vs SMT. MANBHAR ETC.
Bench: KOSHAL,A.D. |
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11 March 1981
Supreme Court 4 pages STATE OF KARNATAKA Vs PRATAP CHAND & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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10 March 1981
Supreme Court 3 pages AELTEMESH REIN Vs CHANDULAL CHANDRAKAR & OTHERS
Bench: CHANDRACHUD,Y.V. ((CJ) |
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10 March 1981
Supreme Court 4 pages RAM MANORATH Vs STATE OF U.P.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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10 March 1981
Supreme Court 7 pages COMMODORE COMMANDING, SOUTHERN NAVAL AREA, COCHIN Vs V.K. RAJAN
Case number: Appeal (civil) 1154 of 1970 |
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10 March 1981
Supreme Court 17 pages KHATRI & ORS. ETC. Vs STATE OF BIHAR & ORS.
Bench: BHAGWATI,P.N. |
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10 March 1981
Supreme Court 17 pages DEV RAJ DOGRA AND ORS. Vs GYAN CHAND JAIN AND ORS.
Bench: SEN,AMARENDRA NATH (J) |
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09 March 1981
Supreme Court 35 pages LAXMI KHANDSARI ETC. ETC. Vs STATE OF U.P. & ORS.
Bench: FAZALALI,SYED MURTAZA |
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09 March 1981
Supreme Court 4 pages SMT. KHATOON BEGUM ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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05 March 1981
Supreme Court 6 pages P. C. WADHWA Vs STATE OF HARYANA & ORS
Bench: FAZALALI,SYED MURTAZA |
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05 March 1981
Supreme Court 3 pages SHIV PRASAD BHATNAGAR Vs STATE OF MADHYA PRADESH & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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03 March 1981
Supreme Court 10 pages MOHAMMAD USMAN MOHAMMAD HUSSAIN MANIYAR & ANR. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 150 of 1976 |