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22 April 1981
Supreme Court 5 pages R.K. GARG, ADVOCATE Vs STATE OF HIMACHAL PRADESH
Bench: CHANDRACHUD,Y.V. ((CJ) |
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21 April 1981
Supreme Court 5 pages KULJEET SINGH @ RANGA Vs UNION OF INDIA & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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21 April 1981
Supreme Court 14 pages MOHAN LAL Vs MANAGEMENT OF M/S BHARAT ELECTRONICS LTD.
Bench: DESAI,D.A. |
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16 April 1981
Supreme Court 0 pages RAFIQ & ANR. Vs MUNSHILAL & ANR.
Bench: DESAI,D.A. |
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15 April 1981
Supreme Court 11 pages GOKARAJU RANGARAJU ETC. Vs STATE OF ANDHRA PRADESH
Bench: REDDY,O. CHINNAPPA (J) |
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15 April 1981
Supreme Court 11 pages COMMISSIONER OF INCOME TAX, NEW DELHI Vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW
Bench: PATHAK,R.S. |
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15 April 1981
Supreme Court 4 pages STATE OF RAJASTHAN Vs SMT. KALKI & ANR.
Bench: ISLAM,BAHARUL (J) |
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10 April 1981
Supreme Court 9 pages JETHABHAI KHATAU & CO. Vs LUXMI NARAYAN COTTON MILLS LTD. & ORS.
Bench: DESAI,D.A. |
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10 April 1981
Supreme Court 10 pages STATE OF U.P. AND ANOTHER Vs V. RAM GOPAL SHUKLA
Bench: MISRA,R.B. (J) |
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07 April 1981
Supreme Court 16 pages M.M. QUASIM Vs MANOHAR LAL SHARMA & ORS.
Bench: DESAI,D.A. |
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07 April 1981
Supreme Court 12 pages BARENDRA PRASAD RAY & ORS. Vs THE INCOME TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.
Case number: Appeal (civil) 1038 of 1973 |
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07 April 1981
Supreme Court 12 pages AHMED IBRAHIM SAHIGRA DHORAJI Vs COMMISSIONER OF WEALTH TAX, GUJARAT
Bench: VENKATARAMIAH,E.S. (J) |
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07 April 1981
Supreme Court 10 pages HINDUSTAN BROWN BOVERI LTD. ETC. Vs STATE OF GUJARAT
Bench: VENKATARAMIAH,E.S. (J) |
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07 April 1981
Supreme Court 12 pages COMMISSIONER OF WEALTH TAX, AMRITSAR Vs SURESH SETH
Bench: VENKATARAMIAH,E.S. (J) |
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07 April 1981
Supreme Court 7 pages WELATH TAX OFFICER, CALICUT Vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M.PO
Bench: TULZAPURKAR,V.D. |