Showing 34396 - 34410 of 41947 judgements
22 April 1981
Supreme Court
5 pages
R.K. GARG, ADVOCATE Vs STATE OF HIMACHAL PRADESH

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Contempt Petition (Civil) 19 of 1981

21 April 1981
Supreme Court
5 pages
KULJEET SINGH @ RANGA Vs UNION OF INDIA & ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 539 of 1981

21 April 1981
Supreme Court
14 pages
MOHAN LAL Vs MANAGEMENT OF M/S BHARAT ELECTRONICS LTD.

Bench: DESAI,D.A.
Case number: Special Leave Petition (Civil) 15708 of 1981

16 April 1981
Supreme Court
0 pages
RAFIQ & ANR. Vs MUNSHILAL & ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 1415 of 1981

15 April 1981
Supreme Court
11 pages
GOKARAJU RANGARAJU ETC. Vs STATE OF ANDHRA PRADESH

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 234 of 1976

15 April 1981
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX, NEW DELHI Vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW

Bench: PATHAK,R.S.
Case number: Tax Reference Case 17 of 1975

15 April 1981
Supreme Court
4 pages
STATE OF RAJASTHAN Vs SMT. KALKI & ANR.

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Criminal 543 of 1976

10 April 1981
Supreme Court
9 pages
JETHABHAI KHATAU & CO. Vs LUXMI NARAYAN COTTON MILLS LTD. & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1256 of 1981

10 April 1981
Supreme Court
10 pages
STATE OF U.P. AND ANOTHER Vs V. RAM GOPAL SHUKLA

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 282 of 1980

07 April 1981
Supreme Court
16 pages
M.M. QUASIM Vs MANOHAR LAL SHARMA & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 758 of 1978

07 April 1981
Supreme Court
12 pages
BARENDRA PRASAD RAY & ORS. Vs THE INCOME TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.

Case number: Appeal (civil) 1038 of 1973

07 April 1981
Supreme Court
12 pages
AHMED IBRAHIM SAHIGRA DHORAJI Vs COMMISSIONER OF WEALTH TAX, GUJARAT

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1217 of 1973

07 April 1981
Supreme Court
10 pages
HINDUSTAN BROWN BOVERI LTD. ETC. Vs STATE OF GUJARAT

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1185 of 1979

07 April 1981
Supreme Court
12 pages
COMMISSIONER OF WEALTH TAX, AMRITSAR Vs SURESH SETH

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 768 of 1978

07 April 1981
Supreme Court
7 pages
WELATH TAX OFFICER, CALICUT Vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M.PO

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1543 of 1971