Showing 34486 - 34500 of 41947 judgements
08 January 1981
Supreme Court
8 pages
P.KASILINGAM Vs P.S.G. COLLEGE OF TECHNOLOGY .

Bench: SEN,A.P. (J)
Case number: C.A. No.-010001-010001 / 1983
Diary number: 64844 / 1983
Advocates: Vs V. BALACHANDRAN

08 January 1981
Supreme Court
4 pages
STATE OF GUJARAT Vs CHAMANLAL MANJIBHAI SONI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 91 of 1980

08 January 1981
Supreme Court
4 pages
SMT. SOORAJ DEVI Vs PYARE LAL AND ANR.

Bench: PATHAK,R.S.
Case number: Appeal Criminal 471 of 1979

07 January 1981
Supreme Court
15 pages
NATRAJ STUDIOS (P) LTD. Vs NAVRANG STUDIOS & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1906 of 1980

06 January 1981
Supreme Court
6 pages
KAMLA KANAHIYALAL KHUSHALANI Vs STATE OF MAHARARASHTRA AND ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 5873 of 1980

06 January 1981
Supreme Court
12 pages
RAMA NAND AND ORS. Vs STATE OF HIMACHAL PRADESH

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 17 of 1975

06 January 1981
Supreme Court
21 pages
NEW BIHAR BIRI LEAVES CO. & ORS. Vs STATE OF BIHAR & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Writ Petition (Civil) 2222 of 1977

19 December 1980
Supreme Court
8 pages
KHATRI AND OTHERS Vs STATE OF BIHAR & ORS.

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 5670 of 1980

18 December 1980
Supreme Court
3 pages
STATE OF BIHAR Vs UMA SHANKAR KETRIWAL & OTHERS

Case number: Appeal (crl.) 699 of 1980

18 December 1980
Supreme Court
3 pages
HARISH CHANDER & ORS. Vs GHISA RAM AND ANR.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 2150 of 1970

17 December 1980
Supreme Court
11 pages
SHANKARLAL GYARASILAL DIXIT Vs STATE OF MAHARASHTRA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 766 of 1980

17 December 1980
Supreme Court
4 pages
A. T. ZAMBRE AND OTHERS Vs KARTAR KRISHNA SHASHTRI

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1572 of 1970

15 December 1980
Supreme Court
9 pages
LALLUBHAI JOGIBHAI PATEL Vs UNION OF INDIA & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Writ Petition (Civil) 4349 of 1980

15 December 1980
Supreme Court
16 pages
INTERNATIONAL TOURIST CORPORATION ETC. ETC. Vs STATE OF HARYANA & ORS.ANDMANMOHAN VIG & ORS.v.STATE OF HAR

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 638 of 1979

14 December 1980
Supreme Court
9 pages
HARJIT SINGH MANN Vs S. UMRAO SINGH AND OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Civil 720 of 1978